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ITAT Visakhapatnam Bench

4,012 judgments

NAGA SINDHU SPINNING AND GINNING MILLS PRIVATE LIMITED,GUNTUR vs INCOME TAX OFFICER, TDS, WARD -1, GUNTUR

ITA 788/VIZ/2025[2022-23]Status: Disposed10/7/2026AY 2022-23

SRI VENKATESWARA EDUCATION SOCIETY,CHIRALA vs INCOME TAX OFFICER, EXEMPTION WARD, GUNTUR

ITA 778/VIZ/2025[2018-19]Status: Disposed10/7/2026AY 2018-19

INCOME TAX OFFICER, WARD-2(1), GUNTUR vs VEERA REDDY GOGULA, MANGALAGIRI

ITA 680/VIZ/2025[2016-17]Status: Disposed10/7/2026AY 2016-17

THOTA PANDURANGA JAGADISH,BHIMAVARAM vs DCIT, CIRCLE-1, RAJAHMUNDRY

ITA 553/VIZ/2025[2020-21]Status: Disposed10/7/2026AY 2020-21

RAVIPATI GANDHI GOPALAKRISHNA,KURRELAGUDEM vs ITO WARD 2, KKS TOWERS

ITA 549/VIZ/2025[2017-18]Status: Disposed10/7/2026AY 2017-18

RAJA KUMARI MUPPAVARAPU,GUNTUR vs ITO, CIRCLE(INTL TXN), VISAKHAPATNAM

ITA 531/VIZ/2025[2016-17]Status: Disposed10/7/2026AY 2016-17

GANESWARA RAO ADAPA,VADDADI vs ITO, ANAKAPALLI

ITA 485/VIZ/2025[2019-20]Status: Disposed10/7/2026AY 2019-20

VIJAYA KUMAR KARROTHU,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM

ITA 431/VIZ/2025[2017-18]Status: Disposed10/7/2026AY 2017-18

INCOME TAX OFFICER WARD-2(5), VISAKHAPATNAM vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM

ITA 59/VIZ/2026[2018-19]Status: Disposed8/7/2026AY 2018-19

INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM vs PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED JUTTADA, VISAKHAPATNAM

ITA 58/VIZ/2026[2016-17]Status: Disposed8/7/2026AY 2016-17

RATNALA VANAJAKSHI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM

ITA 190/VIZ/2026[2013-14]Status: Disposed8/7/2026AY 2013-14

KOTTU VENKATA RAMARAO,TADEPALLIGUDEM vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM

ITA 833/VIZ/2025[2017-18]Status: Disposed8/7/2026AY 2017-18

RAM GOPAL AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNAM

ITA 827/VIZ/2025[2017-18]Status: Disposed8/7/2026AY 2017-18

OM PRAKASH AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNAM

ITA 826/VIZ/2025[2017-18]Status: Disposed8/7/2026AY 2017-18

VIDYA SAGAR AGRAWAL THROUGH L/H OM PRAKASH AGRAWAL,RAIPUR vs ACIT, CENTRAL CIRCLE 1(1), VISAKHAPATNM

ITA 825/VIZ/2025[2017-18]Status: Disposed8/7/2026AY 2017-18

INCOME TAX OFFICER, WARD-1, VIZIANAGARAM vs AL SAFA FOODS, VIZIANAGARAM

ITA 829/VIZ/2025[2018-19]Status: Disposed3/7/2026AY 2018-19

POTHUGUNTA SAMBA SIVA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 693/VIZ/2025[2015-16]Status: Disposed3/7/2026AY 2015-16

GUNDARAPU HARI BABU,VIAJYAWADA vs INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA

ITA 28/VIZ/2025[2022-23]Status: Disposed30/6/2026AY 2022-23

DONKALA CHENCHU NARASIMHA RAO,GUNTUR vs THE DCIT, CENTRAL CIRCLE-1,, GUNTUR

ITA 32/VIZ/2026[2017-18]Status: Disposed24/6/2026AY 2017-18

DONKALA CHENCHU NARASIMHA RAO,NELLORE vs THE DCIT, CENTRAL CIRCLE-1, GUNTUR

ITA 31/VIZ/2026[2014-15]Status: Disposed24/6/2026AY 2014-15