← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 635/VIZ/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
VIJAYA LAKSHMI KATTA,GUNTUR vs INCOME TAX OFFICER, GUNTUR
ITA 99/VIZ/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
HIMA SHANKARAM CHARITABLE TRUST,VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
ITA 555/VIZ/2026[2027-28]Status: Disposed10/7/2026AY 2027-28
SATYA VENU GOPALA RAO KADAMATI,USA vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 55/VIZ/2026[2024-25]Status: Disposed10/7/2026AY 2024-25
SAKETH SAI MYNENI,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 52/VIZ/2026[2019-20]Status: Disposed10/7/2026AY 2019-20
SRIKANTHA SURYADEVARA,GUNTUR vs INCOME TAX OFFICER, WARD-1, TENALI
ITA 22/VIZ/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
EDALA VISALA,RAJAHMUNDRY vs INCOME TAX OFFICR, WARD-2(1), RAJAHMUNDRY
ITA 21/VIZ/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
KONAPALA VIJAYA KUMAR,RAJAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM, SRIKAKULAM
ITA 207/VIZ/2026[2020-21]Status: Disposed10/7/2026AY 2020-21
BEGUM TAHESEEN,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM, VISAKHAPATNAM
ITA 206/VIZ/2026[2021-22]Status: Disposed10/7/2026AY 2021-22
NANDIGAM VEERABRAHMAM,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY
ITA 199/VIZ/2026[2018-19]Status: Disposed10/7/2026AY 2018-19
RAJANI KALAPALA,BAPULAPADU VEERAVALLI vs ITO, WARD 1,, GUDIWADA
ITA 176/VIZ/2026[2015-16]Status: Disposed10/7/2026AY 2015-16
INCOME TAX OFFICER, TANUKU vs RAJESWARI MULLAPUDI, TANUKU
ITA 171/VIZ/2026[2016-17]Status: Disposed10/7/2026AY 2016-17
KORIPALLI VENKATA SRINIVAS,DHARBAREVU vs INCOME TAX OFFICER, WARD-1, PALAKOL
ITA 117/VIZ/2026[2017-18]Status: Disposed10/7/2026AY 2017-18
VASANTI PADMAJA TURUMELLA,GUNTUR vs ITO, WARD 2(1), GUNTUR
ITA 112/VIZ/2026[2024-25]Status: Disposed10/7/2026AY 2024-25
NEKKALLU PACS LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 838/VIZ/2025[2017-18]Status: Disposed10/7/2026AY 2017-18
NEKKALLU PACS LIMITED,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 837/VIZ/2025[2015-16]Status: Disposed10/7/2026AY 2015-16
THE KANUMOLU PACS LTD,ELURU vs INCOME TAX OFFICER, WARD-1, ELURU
ITA 835/VIZ/2025[2018-19]Status: Disposed10/7/2026AY 2018-19
INCOME TAX OFFICER, WARD-1, ANAKAPALLI vs GIRIJAN PRIMARY CO OPERATIVE MARKETING SOCIETY LIMITED G MADUGULA, VISAKHAPATNAM
ITA 832/VIZ/2025[2018-19]Status: Disposed10/7/2026AY 2018-19
THE Z689 DURGI PRIMARY AGRICULTURAL COOPERATIVE SOCIETY LIMITED,GUNTUR vs ITO, NARASARAOPET
ITA 823/VIZ/2025[2019-20]Status: Disposed10/7/2026AY 2019-20
INCOME TAX OFFICER, WARD-1(1), VISAKHAPANTAM vs RAGHU RAM YELLAPU, VISAKHAPATNAM
ITA 808/VIZ/2025[2016-17]Status: Disposed10/7/2026AY 2016-17
