← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
BHARATHI NADIMINTI,VISAKHAPATNAM vs ITO, WARD 2(1), VISAKHAPATNAM
ITA 175/VIZ/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
VIJAYA RAGAVA SAI KUMAR JANNUMAHANTY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 834/VIZ/2025[2018-19]Status: Disposed17/7/2026AY 2018-19
GUMMIDI SANDHYA RANI,VIJAYANAGARAM vs INCOME-TAX OFFICER, WARD-1, VIJAYANAGARAM
ITA 820/VIZ/2025[2015-16]Status: Disposed17/7/2026AY 2015-16
WINFIELD ESTATES PRIVATE LIMITED,VIJAYAWADA vs DCIT, CIRCLE-1(1), VIJAYAWADA
ITA 688/VIZ/2025[2018-19q]Status: Disposed17/7/2026
MANJU VANI CHIGURUPATI,VIJAYAWADA vs ACIT, CIRCLE-2(1), VIJAYAWADA
ITA 687/VIZ/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
SURYAPRABHA POOSAPATI,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 684/VIZ/2025[2015-16]Status: Disposed17/7/2026AY 2015-16
RAVINDRA BHARATHI EDUCATIONAL SOCIETY,NELLORE vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR, GUNTUR
ITA 586/VIZ/2025[2017-18]Status: Disposed17/7/2026AY 2017-18
SUNIL KONCHADA,NARASANNAPETA vs ASSISTANT COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 68/VIZ/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
PARTHA SARATHY JUPUDY,RAJAHMUNDRY vs ITO, WARD-1, RAJAHMUNDRY
ITA 225/VIZ/2026[2022-23]Status: Disposed15/7/2026AY 2022-23
SAVITRI NEKKANTI,KAKINADA vs INCOME TAX OFFICER, KAKINDA
ITA 187/VIZ/2026[2018-19]Status: Disposed15/7/2026AY 2018-19
AJAYBABU VADLAMUDI,GUNTUR vs INCOME TAX OFFICER, WARD - 1, NARSARAOPET
ITA 830/VIZ/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
INCOME TAX OFFICER, WARD2(1), GUNTUR vs NAGARJUNA CHOWDARY MALLAVARAPU, GUNTUR
ITA 807/VIZ/2025[2015-16]Status: Disposed15/7/2026AY 2015-16
VENKANNA DASARI,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 781/VIZ/2025[2015-16]Status: Disposed15/7/2026AY 2015-16
INCOME TAX OFFICER, WARD 2(1), GUNTUR vs KONDA SRINIVASA REDDY, KUNCHANAPALLI
ITA 682/VIZ/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
INCOME TAX OFFICER, WARD 2(1), GUNTUR vs KONDA SRINIVASA REDDY, KUNCHANAPALLI
ITA 681/VIZ/2025[2016-17]Status: Disposed15/7/2026AY 2016-17
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SIREESHA YARLAGADDA, SRIKAKULAM
ITA 643/VIZ/2025[2014-15]Status: Disposed15/7/2026AY 2014-15
ACIT, CENTRAL CIRCLE-1, VISAKHAPATNAM vs RAMESH CHANDRA YARLAGADDA, VISAKHAPATNAM
ITA 642/VIZ/2025[2014-15]Status: Disposed15/7/2026AY 2014-15
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 638/VIZ/2025[2018-19]Status: Disposed15/7/2026AY 2018-19
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 637/VIZ/2025[2017-18]Status: Disposed15/7/2026AY 2017-18
DREDGING CORPORATION OF INDIA LIMITED,VISAKHAPATNAM vs ACIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 636/VIZ/2025[2016-17]Status: Disposed15/7/2026AY 2016-17