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ITAT Visakhapatnam Bench
4,012 judgments
UPPALAPATI SUBBALAKSHMI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 78/VIZ/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
SAMBA SIVA RAO BOBBA,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 73/VIZ/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
CHANTI GONDI,GANNAVARAM vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 65/VIZ/2026[2016-17]Status: Disposed17/7/2026AY 2016-17
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 62/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 61/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
PRASAD MALLAMPATI,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE 1(1), VIJAYAWADA
ITA 60/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
G N MANGA RAJU,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 56/VIZ/2026[2017-18]Status: Disposed17/7/2026AY 2017-18
VIJAYA RAGAVA SAI KUMAR JANNUMAHANTY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 50/VIZ/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
SURESH TUMATI,NARASARAOPET vs INCOMETAX OFFICER, WARD-1, NARASARAOPET
ITA 252/VIZ/2026[2015-16]Status: Disposed17/7/2026AY 2015-16
KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNUTR
ITA 248/VIZ/2026[2023-24]Status: Disposed17/7/2026AY 2023-24
KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 247/VIZ/2026[2022-23]Status: Disposed17/7/2026AY 2022-23
ASACIT, O/O ITO, WARD-2(1),, VISAKHAPATNAM vs MOHANARAO VADDI, VISAKHAPATNAM
ITA 243/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
SRI VENUGOPALA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,KAMARAJUPETA vs ITO, WARD 2(1),, RAJAHMUNDRY
ITA 234/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
BHULAKSHMI PATURI,CHEVURU vs ITO, WARD 1,, GUDIVADA
ITA 229/VIZ/2026[2018-19]Status: Disposed17/7/2026AY 2018-19
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 215/VIZ/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 214/VIZ/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
YERRAMANENI APARNA,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR, GUNTUR
ITA 213/VIZ/2026[2019-20]Status: Disposed17/7/2026AY 2019-20
SANIKOMMU RAVI SHANKAR REDDY,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR. , GUNTUR
ITA 188/VIZ/2026[2013-14]Status: Disposed17/7/2026AY 2013-14
VENKATA SRINUVASA RAO KOTLA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD 2(5), VISAKHAPATNAM
ITA 180/VIZ/2026[2020-21]Status: Disposed17/7/2026AY 2020-21
RANGAMMA DASARI,GUDIWADA vs ITO, GUDIWADA
ITA 177/VIZ/2026[2018-19]Status: Disposed17/7/2026AY 2018-19