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ITAT Visakhapatnam Bench

4,012 judgments

PEDAPUDI PRIMARY AGRICULTURAL CO-OPERATIVE CREDIT SOCIETY LIMITED,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, TENALI

ITA 53/VIZ/2026[2020-21]Status: Disposed24/7/2026AY 2020-21

SAMBASIVA RAO RAVURI,GUNTUR vs INCOME TAX OFFICER, WARD IT, VIJAYAWADA

ITA 51/VIZ/2026[2017-18]Status: Disposed24/7/2026AY 2017-18

ASHOKGOWD CHALAMOLU,ELURU vs ITO, WARD - 1,, ELURU

ITA 239/VIZ/2026[2016-17]Status: Disposed24/7/2026AY 2016-17

VARAHA LAKSHMI NARASIMHA SWAMY EDUCATIONAL TRUST,VISAKHAPATNAM vs THE ASST. COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE, VIJAYAWADA, VIJAYAWADA

ITA 216/VIZ/2026[2022-23]Status: Disposed24/7/2026AY 2022-23

NARSAPUR COOPERATIVE URBAN SOCIETY LIMITED,NARASAPURAM vs THE INCOME TAX OFFICER, WARD-1, PALAKOL, PALAKOL

ITA 212/VIZ/2026[2020-21]Status: Disposed24/7/2026AY 2020-21

BADHAM VENKATESWARLU,VISAKHAPATNAM vs THE ACIT, CENTRAL CIRCLE-1,, VISAKHAPATNAM

ITA 197/VIZ/2026[2017-18]Status: Disposed24/7/2026AY 2017-18

VANKAYALA ASHOK,VIZIANAGARAM vs THE ASST. COMMISSIONER OF INCOME TAX, CIRCLE-3(1),, VISAKHAPATNAM

ITA 191/VIZ/2026[2017-18]Status: Disposed24/7/2026AY 2017-18

THE BHIMAVARAM AQUA DEALERS ASSOCIATION,BHIMAVARAM vs INCOME TAX OFFICER(EXEMPTION WARD), RAJAHMUNDRY

ITA 14/VIZ/2026[NA]Status: Disposed24/7/2026

BOLLA VARA LAKSHMI,PALAKOL vs INCOME TAX OFFICER, WARD-1, PALAKOL

ITA 121/VIZ/2026[2017-18]Status: Disposed24/7/2026AY 2017-18

KRISHNA RAO BETHU,BHIMAVARAM vs INNCOMETAX OFFICER, BHIMAVARAM

ITA 116/VIZ/2026[2015-16]Status: Disposed24/7/2026AY 2015-16

THE MRUTYUNJAYA LARGE SIZE CO OPERATIVE CREDIT SOCIETY LIMITED,WEST GODAVARI DIST vs INCOME TAX OFFICER, WARD-1, PALAKOL

ITA 839/VIZ/2025[2022-23]Status: Disposed24/7/2026AY 2022-23

SESHU BABU POLU,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR

ITA 836/VIZ/2025[2017-18]Status: Disposed24/7/2026AY 2017-18

VIJAYA PRASAD PONNAM,VIJAYAWADA vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA

ITA 828/VIZ/2025[2012-13]Status: Disposed24/7/2026AY 2012-13

VIJAYA SAI TRADERS,GUNTUR vs INCOME-TAX OFFICER, WARD-(1), GUNTUR

ITA 819/VIZ/2025[2023-24]Status: Disposed24/7/2026AY 2023-24

MANCHALA VENKATA RAYUDU,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY

ITA 809/VIZ/2025[2017-18]Status: Disposed24/7/2026AY 2017-18

SIMMANNA NAKKA,SRIKAKULAM vs INCOME-TAX-OFFICER, WARD-1, SRIKAKULAM

ITA 683/VIZ/2025[2017-18]Status: Disposed24/7/2026AY 2017-18

POLISETTY MANIKYA REKHA,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX,CENTRAL CIRCLE-1, GUNTUR, GUNTUR

ITA 640/VIZ/2025[2014-15]Status: Disposed24/7/2026AY 2014-15

RAVIPATI GANDHI GOPALAKRISHNA,KURELLAGUDEM vs ITO, WARD - 2, ELURU

ITA 486/VIZ/2025[2015-16]Status: Disposed24/7/2026AY 2015-16

SRI VENKATESWARA SWAMYVARI DEVASTANAM GOSAMRAKSHANA PATHAKAM TRUST,ELURU vs INCOME TAX OFFICER, WARD - 2, ELURU

ITA 458/VIZ/2025[2018-19]Status: Disposed24/7/2026AY 2018-19

BALUSU ATCHYUTA DAMODARARAO,PULLALLAPADU VILLAGE vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM

ITA 146/VIZ/2026[2015-16]Status: Disposed23/7/2026AY 2015-16