← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
INCOME TAX OFFICER, WARD 2(1),, GUNTUR vs VIJAYA LAKSHMI RAVULA, GUNTUR
ITA 297/VIZ/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
RADHA KRISHNA MURTHY RAGULA,VINUKONDA vs INCOME TAX OFFICER, NARSAROPETA
ITA 267/VIZ/2026[2015-16]Status: Disposed5/8/2026AY 2015-16
BHIMAVARAPU PARAMESWARA REDDY,HYDERABAD vs ITO, WARD-1, GUDIWADA
ITA 806/VIZ/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
AKKINA VENKATA SESHADRI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 804/VIZ/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
LAKSHMINARAYANA ERRAMILL,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD - 1 (1), RAJAMAHENDRAVARAM
ITA 284/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
SRINIVASA RAO TURAGA,PEDDAPURAM vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 283/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
SRINIVASA RAO TURAGA,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 282/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
VENKATA SATYA RAJESWARA RAO CHODAVARAPU,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1(1), RAJAMAHENDRAVARAM
ITA 281/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
VENKATA SATYA RAJESWARA RAO CHODAVARAPU,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1(1), RAJAMAHENDRAVARAM
ITA 280/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
VISHNU MURTHY KALA,WEST GODAVARI vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM
ITA 279/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
VISHNU MURTHY KALA,WEST GODAVARI vs INCOME TAX OFFICER, WARD - 1, BHIMAVARAM
ITA 278/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
ABDUL MUNAF SHAIK,VIJAYAWADA vs INCOME TAX OFFICER, WARD (1), VIJAYAWADA
ITA 277/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
ABDUL MUNAF SHAIK,VIJAYAWADA vs INCOME TAX OFFICER, WARD 1(1), VIJAYAWADA
ITA 276/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
RYALI VENKATA RAMAGOPAL,RAJAVOLU vs INCOME TAX OFFICER, WARD 1(1), RAJAMAHENDRAVAM
ITA 275/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
RYALI VENKATA RAMAGOPAL,RAJAVOLU vs INCOME TAX OFFICER, WARD 1(1), RAJAMAHENDRAVARAM
ITA 274/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
CHALLAPALLI NAGA KIRAN KUMAR,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 192/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
SURYANARAYANA KOPPARTHI,BHIMAVARAM vs DY.COMMISSIONER OF INCOMETAX, CENTRAL CIRCLE-1, RAJAHMUNDRY
ITA 184/VIZ/2026[2022-23]Status: Disposed29/7/2026AY 2022-23
BHATTIPROLU PRIMARY AGRICULTURE CO OPERATIVE SOCIETY LIMITED,GUNTUR vs JCIT-1, GUNTUR
ITA 376/VIZ/2025[2020-21]Status: Disposed29/7/2026AY 2020-21
MALLIKARJUNA PRASAD JONNAVITTULA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD 1,, MACHILIPATNAM
ITA 201/VIZ/2024[2014-15]Status: Disposed29/7/2026AY 2014-15
MALLIKARJUNA PRASAD JONNAVITTULA,MACHILIPATNAM vs INCOME TAX OFFICER, WARD 1, MACHILIPATNAM
ITA 200/VIZ/2024[2013-14]Status: Disposed29/7/2026AY 2013-14