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ITAT Visakhapatnam Bench
4,005 judgments
SUJIN KUMAR ANAGANI,USA vs ACIT, INTERNATIONAL TAXATION, VISAKHAPATNAM
ITA 271/VIZ/2026[2020-21]Status: Disposed13/8/2026AY 2020-21
MEESALA SATYA VARALAKSHMI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM
ITA 250/VIZ/2026[2015-16]Status: Disposed13/8/2026AY 2015-16
JAGAN MOHAN RAO ALURI,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR., GUNTUR
ITA 200/VIZ/2026[2019-20]Status: Disposed13/8/2026AY 2019-20
KRISHNA MOHAN POTLURI,HYDERABAD vs THE ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 102/VIZ/2026[2019-20]Status: Disposed13/8/2026AY 2019-20
KRISHNA MOHAN POTLURI,HYDERABAD vs THE ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 101/VIZ/2026[2019-20]Status: Disposed13/8/2026AY 2019-20
TBR INFRA PVT LTD,WEST GODAVARI vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 739/VIZ/2025[2023-24]Status: Disposed13/8/2026AY 2023-24
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 539/VIZ/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 538/VIZ/2025[2015-16]Status: Disposed13/8/2026AY 2015-16
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 537/VIZ/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
VENKATA SIVA PRASAD RAVUVARI,CHIRALA vs INCOME-TAX OFFICER, WARD-1, CHIRALA
ITA 536/VIZ/2025[2014-15]Status: Disposed13/8/2026AY 2014-15
VANKAYALA YESHWANT SAI,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 289/VIZ/2026[2023-24]Status: Disposed7/8/2026AY 2023-24
ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA
ITA 690/VIZ/2025[2018-19]Status: Disposed7/8/2026AY 2018-19
ACHARYA NAGARJUNA UNIVERSITY,GUNTUR vs DEPUTY COMMISSIONER OF INCOME TAX, EXEMPTION CIRCLE - VIJAYAWADA, VIJAYAWADA
ITA 689/VIZ/2025[2015-16]Status: Disposed7/8/2026AY 2015-16
INCOME TAX OFFICER, WARD 2(1),, GUNTUR vs VIJAYA LAKSHMI RAVULA, GUNTUR
ITA 297/VIZ/2026[2016-17]Status: Disposed5/8/2026AY 2016-17
RADHA KRISHNA MURTHY RAGULA,VINUKONDA vs INCOME TAX OFFICER, NARSAROPETA
ITA 267/VIZ/2026[2015-16]Status: Disposed5/8/2026AY 2015-16
BHIMAVARAPU PARAMESWARA REDDY,HYDERABAD vs ITO, WARD-1, GUDIWADA
ITA 806/VIZ/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
AKKINA VENKATA SESHADRI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 804/VIZ/2025[2015-16]Status: Disposed5/8/2026AY 2015-16
LAKSHMINARAYANA ERRAMILL,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD - 1 (1), RAJAMAHENDRAVARAM
ITA 284/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
SRINIVASA RAO TURAGA,PEDDAPURAM vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 283/VIZ/2026[2021-22]Status: Disposed29/7/2026AY 2021-22
SRINIVASA RAO TURAGA,EAST GODAVARI vs INCOME TAX OFFICER, WARD - 1, KAKINADA
ITA 282/VIZ/2026[2020-21]Status: Disposed29/7/2026AY 2020-21
