← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
PEDAPUDI PRIMARY AGRL COOP CREDIT SOCIETY LIMITED NO C 709,PEDAPUDI vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 161/VIZ/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
GUNDU SATYANARAYANA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(5), VISAKHAPATNAM
ITA 150/VIZ/2026[2015-16]Status: Disposed19/6/2026AY 2015-16
KATARI GOVINDARAJU,ANAKAPALLE vs INCOME TAX OFFICER, ANAKAPALLE
ITA 133/VIZ/2026[2017-18]Status: Disposed19/6/2026AY 2017-18
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD -2(1), RAJAMAHENDRAVARAM
ITA 131/VIZ/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,EAST GODAVARI vs INCOME TAX OFFICER, WARD 2(1), RAJAMAHENDRAVARAM
ITA 130/VIZ/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
AKSHY PREM AGRO SERVICES PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD -2(1), RAJAMAHENDRAVARAM
ITA 129/VIZ/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
RUTH PARIMALA AGRO PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAMAHENDRAVARAM
ITA 128/VIZ/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
RUTH PARIMALA AGRO PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAMAHENDRAVARAM
ITA 127/VIZ/2026[2022-23]Status: Disposed19/6/2026AY 2022-23
INDUKURI SATYANARAYANA(HUF),MORIPADU vs INCOME TAX OFFICER,WARD 1,, AMALAPURAM
ITA 125/VIZ/2026[2011-12]Status: Disposed19/6/2026AY 2011-12
SHAIK SHABBIR AHMAD,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 118/VIZ/2026[2015-16]Status: Disposed19/6/2026AY 2015-16
CONGREGATION OF THE SISTERS OF ST JOSEPH OF CLUNY,SACRED HEART CONVENT vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 115/VIZ/2026[2020-21]Status: Disposed19/6/2026AY 2020-21
POLI NAIDU SANAPALA (LR. S.V.SATYAVATHI),SRIKAKULAM vs DCIT, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 784/VIZ/2025[2017-18]Status: Disposed19/6/2026AY 2017-18
RAGULU RAJU,VIJAYAWADA vs INCOME TAX OFFICER, VIJAYAWADA
ITA 775/VIZ/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
MADAN MOHAN RYALI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 753/VIZ/2025[2020-21]Status: Disposed19/6/2026AY 2020-21
BODA VASANTHA KUMARI ,VIZIANAGARM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARM
ITA 725/VIZ/2025[2020-21]Status: Disposed19/6/2026AY 2020-21
PERLA TEJA VENKATA AMBICA RAMA SUDARSAN,ELURU vs DCIT, CIRCLE-1, RAJAHMUNDRY
ITA 655/VIZ/2025[2013-14]Status: Disposed19/6/2026AY 2013-14
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD - 2(1), GUNTUR
ITA 601/VIZ/2025[2019-20]Status: Disposed19/6/2026AY 2019-20
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD - 2(1), GUNTUR
ITA 600/VIZ/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
SRINIVASARAO PENTAKOTA,ANAKAPALLE vs INCOME TAX OFFICER, ANAKAPALLE
ITA 529/VIZ/2025[2017-18]Status: Disposed19/6/2026AY 2017-18
LAXMAN KUMAR PATRO,NEW DELHI vs INCOME TAX OFFICER -WARD 3(1), VISAKHAPATNAM
ITA 527/VIZ/2025[2019-20]Status: Disposed19/6/2026AY 2019-20
