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ITAT Visakhapatnam Bench
4,012 judgments
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 518/VIZ/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 517/VIZ/2025[2014-15]Status: Disposed19/6/2026AY 2014-15
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 515/VIZ/2025[2012-13]Status: Disposed19/6/2026AY 2012-13
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 514/VIZ/2025[2011-12]Status: Disposed19/6/2026AY 2011-12
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 513/VIZ/2025[2010-11]Status: Disposed19/6/2026AY 2010-11
VISAKHAPATNAM PORT AUTHORITY,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 512/VIZ/2025[2009-10]Status: Disposed19/6/2026AY 2009-10
ASST COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
ITA 504/VIZ/2025[2014-15]Status: Disposed19/6/2026AY 2014-15
ASST.COMMISSIONER OF INCOME TAX, VISAKHAPATNAM vs VISAKHAPATNAM PORT AUTHORITY, VISAKHAPATNAM
ITA 501/VIZ/2025[2012-13]Status: Disposed19/6/2026AY 2012-13
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD 2- (1), GUNTUR
ITA 430/VIZ/2025[2019-20]Status: Disposed19/6/2026AY 2019-20
BHEEMAIAH NANDIGAM,HYDERABAD vs ITO, WARD 2(1), GUNTUR
ITA 429/VIZ/2025[2018-19]Status: Disposed19/6/2026AY 2018-19
THE SOBHANAPURAM PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED KR337,SOBHANAPURAM vs INCOME TAX OFFICER, WARD 3(1), VIJAYAWADA
ITA 412/VIZ/2025[2016-17]Status: Disposed19/6/2026AY 2016-17
SATYA NARAYANA VARA PRASAD DEVINENI,RAJAHMUNDRY RURAL vs THE INCOME TAX OFFICER, RAJAMAHENDRAVARAM
ITA 215/VIZ/2025[2015-16]Status: Disposed19/6/2026AY 2015-16
BAPTIST WOMEN WELFARE AND EVANGELISTIC WORK,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 93/VIZ/2026[2022-23]Status: Disposed17/6/2026AY 2022-23
BAPTIST WOMEN WELFARE AND EVANGELISTIC WORK,KAKINADA vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 92/VIZ/2026[2022-23]Status: Disposed17/6/2026AY 2022-23
SAI RAMESH CHODAVARAPU,BHIMAVARAM vs INCOME TAX OFFICER, BHIMAVARAM
ITA 162/VIZ/2026[2017-18]Status: Disposed17/6/2026AY 2017-18
GPR MARITIME AGENCIES,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 151/VIZ/2026[2023-24]Status: Disposed17/6/2026AY 2023-24
INCOME TAX OFFICER, WARD-1, AMALAPURAM vs LAVANYA ANE LAKSHMI KOTESWARI CHIRLA, RAVULAPALEM
ITA 148/VIZ/2026[2018-19]Status: Disposed17/6/2026AY 2018-19
NETI VENKATA NAGESWARA RAO,NADAKUDURU vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 105/VIZ/2026[2017-18]Status: Disposed17/6/2026AY 2017-18
NETI VENKATA NAGESWARA RAO,NADAKUDURU vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 104/VIZ/2026[2017-18]Status: Disposed17/6/2026AY 2017-18
NETI VENKATA NAGESWARA RAO,NADAKUDURU vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 103/VIZ/2026[2017-18]Status: Disposed17/6/2026AY 2017-18