← All Benches
ITAT Visakhapatnam Bench
4,012 judgments
THE N N PATNAM PRIMARY AGRICULTURE CO OP CREDIT SOCIETY LIMITED,EAST GODAVARI vs ITO, WARD-1, TUNI
ITA 673/VIZ/2025[2016-17]Status: Disposed17/6/2026AY 2016-17
THE N N PATNAM PRIMARY AGRICULTURE CO OP CREDIT SOCIETY LIMITED,EAST GODAVARI vs ITO, WARD-1, TUNI
ITA 672/VIZ/2025[2015-16]Status: Disposed17/6/2026AY 2015-16
SRI MALAVI TEXTILES,VIJAYAWADA vs COMMISSIONER OF INCOME TAX(APPEALS), NATIONAL FACELESS APPEAL CENTRE(NFAC)
ITA 424/VIZ/2025[2017-18]Status: Disposed17/6/2026AY 2017-18
SRIKANTH ATLURI,DURGAAGRAHARAM vs INCOME TAX OFFICER, WARD - 2(3), VIJAYAWADA
ITA 97/VIZ/2026[2020-21]Status: Disposed12/6/2026AY 2020-21
SRI BANDA PATTABHI CHOWDARY FOUNDATION,VELPUR POST vs THE INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 96/VIZ/2026[Not Applicable]Status: Disposed12/6/2026
SRI TEJA THEATRES,PALAKOL vs THE INCOME TAX OFFICER, WARD-1, PALAKOL
ITA 94/VIZ/2026[2017-18]Status: Disposed12/6/2026AY 2017-18
THE ABILITY PEOPLE,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 486/VIZ/2026[NA]Status: Disposed12/6/2026
THE ABILITY PEOPLE,VISAKHAPATNAM vs INCOME TAX OFFICER, EXEMPTION WARD,, VISAKHAPATNAM
ITA 485/VIZ/2026[NA]Status: Disposed12/6/2026
KOVVURI SAMBA SIVA REDDY,EAST GODAVARI DIST vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 149/VIZ/2026[2014-15]Status: Disposed12/6/2026AY 2014-15
GITANJALI URBAN AND RURAL INTEGREATED DEVELOPMENT AND EDUCATIONAL SOCIETY,PODILI vs INCOME TAX OFFICER ( EXEMPTIONS), GUNTUR
ITA 143/VIZ/2026[2018-19]Status: Disposed12/6/2026AY 2018-19
INCOME TAX OFFICER, ANAKAPALLI vs THE SRUNGAVARAM PRIMARY AGRICULTURE COOPERATIVE SOCIETY, NATHAVARAM MANDAL
ITA 142/VIZ/2026[2018-19]Status: Disposed12/6/2026AY 2018-19
CHERUKURI SURESH BABU,PALKOL vs INCOME TAX OFFICER, WARD-1, PALKOL
ITA 736/VIZ/2025[2018-19]Status: Disposed12/6/2026AY 2018-19
SATYANARAYANA MATTA,WEST GODAVARI vs INCOME TAX OFFICER, WARD-2, ELURU
ITA 729/VIZ/2025[2017-18]Status: Disposed12/6/2026AY 2017-18
AKULA SRINIVASA CHAKRAVARTI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
ITA 717/VIZ/2025[2013-14]Status: Disposed12/6/2026AY 2013-14
VIMOCHANA WELFARE SOCIETY,HYDERABAD vs EXEMPTION WD, RAJAHMUNDRY, RAJAHMUNDRY
ITA 525/VIZ/2025[2024-25]Status: Disposed12/6/2026AY 2024-25
THE EDARA AGRICULTURAL COOPERATIVE CREDIT SOCIETY,VIJAYAWADA vs INCOME TAX OFFICER, WARD 3(2), VIJAYAWADA
ITA 48/VIZ/2025[2017-18]Status: Disposed12/6/2026AY 2017-18
THE EDARA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,VIJAYAWADA vs INCOME TAX OFFICER WARD 3(2), VIJAYAWADA
ITA 47/VIZ/2025[2016-17]Status: Disposed12/6/2026AY 2016-17
THE EDARA PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,VIJAYAWADA vs INCOME TAX OFFICER, WARD 3(2), VIJAYAWADA
ITA 46/VIZ/2025[2015-16]Status: Disposed12/6/2026AY 2015-16
VIMOCHANA WELFARE SOCIETY,HYDERABAD vs CIT(EXEMPTION), HYDERABAD
ITA 381/VIZ/2025[2023-24]Status: Disposed12/6/2026AY 2023-24
THE CHATRAI PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LIMITED,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(5), VIJAYAWADA
ITA 506/VIZ/2024[2017-18]Status: Disposed12/6/2026AY 2017-18
