ITAT Visakhapatnam Bench

ST. ANNS CONVENT,PHIRANGIPURAM vs INCOME-TAX OFFICER, EXEMPTIONS, GUNTUR

ANDHRA PRADESH HOUSING BOARD,VIJAYAWADA vs ACIT/DCIT, CIRCLE-1(1), VIJAYAWADA

RAMANTRA CREATIONS LLP,ANDHRA PRADESH vs ITO, WARD-1, KAKINADA

SNF (INDIA) PRIVATE LIMITED,VISAKHAPATNAM vs DCIT/ACIT, CIRCLE - 3(1), VISAKHAPATNAM

SHRI RAVISH SOOD, HON'BLE (Judicial Member), SHRI S BALAKRISHNAN, HON'BLE (Accountant Member)

KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR

KISSAN CHILLIES TRADING COMPANY,GUNTUR vs INCOME TAX OFFICER, WARD 1(1), GUNTUR

INCOME TAX OFFICER, ANAKAPALLI vs THE SRUNGAVARAM PRIMARY AGRICULTURE CO OPERATIVE SOCIETY, GANNAVARAM VILLAGE

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, RAJAHMUNDRY

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, ELURU

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, RAJAHMUNDRY

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, ELURU

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, RAJAHMUNDRY

ANDHRA PRADESH STATE CIVIL SUPPLIES CORPORATION LIMITED,VIJAYAWADA vs INCOME TAX OFFICER (TDS), WARD-1,, ELURU

BASA SATYANARAYANA DEVATHILAKULA CHARITABLE TRUST,EAST GODAVARAI vs CIT(EXEMPTIONS), HYDERABAD

VEERAVENKATA SATYANARAYANA GATTI,KADIYAPULANKA vs THE INCOME TAX OFFICER,WARD-2(3), RAJAHMUNDRY

SRI RAVI SERVICE STATION,KRISHNA DIST vs INCOME TAX OFFICER, WARD-1, GUDIWADA

SURYARAO MUDRAGADA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAMAHENMDRAVARAM

KALLAKURI PATTABHIRAMASWAMY PRASAD,RAJAHMUNDRY vs ASSESSING OFFICER, WARD 2(1), RAJAHMUNDRY

NAGA RAMA SAI LAKSHMI TETALI,RAMACHANDRAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA

NAGA RAMA SAI LAKSHMI TETALI,RAMACHANDRAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA