← All Benches
ITAT Visakhapatnam Bench
4,016 judgments
SURYARAO MUDRAGADA,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAMAHENMDRAVARAM
ITA 726/VIZ/2025[2017-18]Status: Disposed29/5/2026AY 2017-18
KALLAKURI PATTABHIRAMASWAMY PRASAD,RAJAHMUNDRY vs ASSESSING OFFICER, WARD 2(1), RAJAHMUNDRY
ITA 445/VIZ/2025[2017-18]Status: Disposed29/5/2026AY 2017-18
NAGA RAMA SAI LAKSHMI TETALI,RAMACHANDRAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 442/VIZ/2025[2016-17]Status: Disposed29/5/2026AY 2016-17
NAGA RAMA SAI LAKSHMI TETALI,RAMACHANDRAPURAM vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 423/VIZ/2025[2015-16]Status: Disposed29/5/2026AY 2015-16
KIRAN PRAKASH NEKKANTI,VISAKHAPAGTNAM vs INCOME-TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 403/VIZ/2025[2013-14]Status: Disposed29/5/2026AY 2013-14
SAHAYOG COMMUNITY COORDINATION NETWORK,VISAKHAPATNAM vs COMMISSIONER OF INCOME TAX (EXEMPTION), HYDERABAD
ITA 453/VIZ/2024[2016-17]Status: Disposed29/5/2026AY 2016-17
SADHIKA GANNI,RAJAHMUNDRY vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE - 2,, RAJAHMUNDRY
ITA 205/VIZ/2024[2017-18]Status: Disposed29/5/2026AY 2017-18
GLOBE INFRACONSTRUCTIONS PVT LTD,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 545/VIZ/2025[2021-22]Status: Disposed22/5/2026AY 2021-22
PENUGONDA YAGANASREE,TADEPALLIGUDEM vs INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 722/VIZ/2025[2015-16]Status: Disposed14/5/2026AY 2015-16
KROTHAPALLI SAMBASIVA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(1), RAJAHMUNDRY
ITA 662/VIZ/2025[2015-16]Status: Disposed14/5/2026AY 2015-16
JELSU SHAIK,VIJAYAWADA vs INCOME TAX OFFICER, WARD-1(4), VIJAYAWADA
ITA 550/VIZ/2025[2015-16]Status: Disposed14/5/2026AY 2015-16
VENKATA REDDY SATHI,KAKINADA vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 499/VIZ/2025[2016-17]Status: Disposed14/5/2026AY 2016-17
NAGA MALLESWARI MANNAVA,GUNTUR vs ITO, WARD-1, GUNTUR
ITA 421/VIZ/2025[2015-16]Status: Disposed14/5/2026AY 2015-16
ROHIT KUMAR DILIP JAIN,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA
ITA 8/VIZ/2026[2017-18]Status: Disposed13/5/2026AY 2017-18
SIVA BRAHMA NARAYANA CHOWDARY BODEPUDI,VIJAYAWADA vs THE ACIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 13/VIZ/2026[2018-19]Status: Disposed13/5/2026AY 2018-19
G I TEXTILES,GUNTUR vs INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 720/VIZ/2025[2015-16]Status: Disposed13/5/2026AY 2015-16
INCOME TAX OFFICER, TUNI vs SIVAGANESH NARISE, S ANNAVARAM
ITA 711/VIZ/2025[2021-22]Status: Disposed13/5/2026AY 2021-22
RAMBABU SATHI,KAKINADA vs COMMISSIONER OF INCOME TAX (APPEALS), KAKINADA
ITA 599/VIZ/2025[2011-12]Status: Disposed13/5/2026AY 2011-12
SATHI RAJU RELANGI,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 582/VIZ/2025[2013-14]Status: Disposed13/5/2026AY 2013-14
THE GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 404/VIZ/2025[2020-21]Status: Disposed13/5/2026AY 2020-21
