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ITAT Visakhapatnam Bench
4,019 judgments
RAMBABU SATHI,KAKINADA vs COMMISSIONER OF INCOME TAX (APPEALS), KAKINADA
ITA 599/VIZ/2025[2011-12]Status: Disposed13/5/2026AY 2011-12
SATHI RAJU RELANGI,VISAKHAPATNAM vs INCOME-TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 582/VIZ/2025[2013-14]Status: Disposed13/5/2026AY 2013-14
THE GUNTUR DISTRICT CO OPERATIVE MARKETING SOCIETY LIMITED,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 404/VIZ/2025[2020-21]Status: Disposed13/5/2026AY 2020-21
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs ACIT, EXEMPTION CIRCLE, VIJAYAWADA
ITA 716/VIZ/2025[2016-17]Status: Disposed8/5/2026AY 2016-17
ANDHRA EVANGELICAL LUTHERAN CHURCH,GUNTUR vs ACIT, EXEMPTION CIRCLE, VIJAYAWADA
ITA 715/VIZ/2025[2016-17]Status: Disposed8/5/2026AY 2016-17
VENKATA ROSAIAH KILARI,GUNTUR vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR
ITA 425/VIZ/2025[2017-18]Status: Disposed30/4/2026AY 2017-18
ASSISTANT COMMISSIONER OF INCOME TAX, GUNTUR vs VENKATA ROSAIAH KILARI, GUNTUR
ITA 353/VIZ/2025[2017]Status: Disposed30/4/2026
TGS MINMET PRIVATE LIMITED,VISHAKAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISHAKAPATNAM
ITA 445/VIZ/2024[2021-22]Status: Disposed30/4/2026AY 2021-22
SURIBABU PALLANTI,VISHAKAPATNAM vs ITO, WARD - 2(5), VISAKHAPATNAM
ITA 595/VIZ/2025[2016-17]Status: Disposed29/4/2026AY 2016-17
DANGETI MURALI KRISHNA, TANUKU vs INCOME TAX OFFICER, WARD-1, TANUKU
ITA 708/VIZ/2025[2020-21]Status: Disposed24/4/2026AY 2020-21
FAITH ACTION FOR COMMUNITY TRANSFORMATION FACT, MACHILIPATNAM vs INCOME TAX OFFICER, EXEMPTIONS, RAJAHMUNDRY
ITA 704/VIZ/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
FAITH ACTION FOR COMMUNITY TRANSFORMATION FACT,MACHILIPATNAM vs INCOME TAX OFFICER, EXEMPTIONS, RAJAHMUNDRY
ITA 703/VIZ/2025[2014-15]Status: Disposed24/4/2026AY 2014-15
HERALDSOF GOOD NEWS,ELURU vs INCOME TAX OFFICER, EXEMPTION WARD, RAJAHMUNDRY
ITA 700/VIZ/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
SIMHADRI INDUSTRIES,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-1, VIZIANAGARAM
ITA 663/VIZ/2025[2019-20]Status: Disposed24/4/2026AY 2019-20
JANISAIDA SHAIK,KRISHNA DIST vs INCOME TAX OFFICER, WARD-3(1), VIJAYAWADA
ITA 645/VIZ/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
RUKMINIVENKATA MURARISETTY PADMAVATHI,NARASARAOPET vs ITO, WARD-1, NARASARAOPET
ITA 604/VIZ/2025[2015-16]Status: Disposed24/4/2026AY 2015-16
LAKSHMANA SWAMY VEERANKI,YALAMALKUDURU vs INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 597/VIZ/2025[2016-17]Status: Disposed24/4/2026AY 2016-17
ARUGOLANU PRIMARY AGRICULTURAL COOPERATIVE CREDIT SOCIETY LTD,KRISHNA DIST vs INCOME TAX OFFICER, WARD-1, GUDIVADA
ITA 391/VIZ/2025[2020-21]Status: Disposed24/4/2026AY 2020-21
SREE SITARAMANJANEYA PACS LTD,KRISHNA DIST vs INCOME TAX OFFICER, WARD-2, GUDIWADA
ITA 389/VIZ/2025[2017-18]Status: Disposed24/4/2026AY 2017-18
SUBRAHMANYAM THOTA,VIJAYAWADA vs ITO WARD-3(1), VIJAYAWADA
ITA 155/VIZ/2025[2011-12]Status: Disposed24/4/2026AY 2011-12
