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ITAT Visakhapatnam Bench

4,019 judgments

INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY vs AGRICULTURAL MARKET COMMITTE, PENUGONDA

ITA 315/VIZ/2018[2003-2004]Status: Disposed27/3/2019AY 2003-2004

SRI T. APPA RAO.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM

ITA 332/VIZ/2017[2007-2008 F.Y 2006-2007]Status: Disposed27/3/2019

SRI T. APPA RAO.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM

ITA 331/VIZ/2017[2006-2007 F.Y 2005-2006]Status: Disposed27/3/2019

SRI T. APPA RAO.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM

ITA 330/VIZ/2017[2004-2005 F.Y 2003-2004]Status: Disposed27/3/2019

SRI T. APPA RAO.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM

ITA 329/VIZ/2017[2003-2004 F.Y 2002-2003]Status: Disposed27/3/2019

SRI T. APPA RAO.,VISAKHAPATNAM vs THE DY. CIT, VISAKHAPATNAM

ITA 328/VIZ/2017[2001-2002 F.Y 2000-2001]Status: Disposed27/3/2019

INCOME TAX OFFICER(INTERNATIONAL TAXATION), VISAKHAPATNAM vs VENKATA SUBRAHMANYA ASHOK RAJU PINNAMARAJU, VISAKHAPATNAM

ITA 1/VIZ/2019[2008-09]Status: Disposed26/3/2019AY 2008-09

THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA vs GANTASALA VENKATA KRISHNA, VIJAYAWADA

ITA 605/VIZ/2018[2011-12]Status: Disposed26/3/2019AY 2011-12

THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA vs GANTASALA VENKATA KRISHNA, VIJAYAWADA

ITA 604/VIZ/2018[2010-11]Status: Disposed26/3/2019AY 2010-11

THE DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,ELURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VISAKHAPATNAM

ITA 578/VIZ/2018[2016-17]Status: Disposed26/3/2019AY 2016-17

THE DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,ELURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VISAKHAPATNAM

ITA 577/VIZ/2018[2015-16]Status: Disposed26/3/2019AY 2015-16

SRI NALAM VARI CHOULTRY,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2, RAJAHMUNDRY

ITA 36/VIZ/2019[2011-12]Status: Disposed22/3/2019AY 2011-12

SRI VADREVU VARI CHOULTRY,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2, RAJAHMUNDRY

ITA 35/VIZ/2019[2011-12]Status: Disposed22/3/2019AY 2011-12

N GAJAPATHI RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-5(2), VISAKHAPATNAM

ITA 26/VIZ/2019[2008-09]Status: Disposed22/3/2019AY 2008-09

ADIREDDY SANYASI RAO,VEERAVASARAM vs THE INCOME TAX OFFICER, WARD-1, BHIMAVARAM

ITA 19/VIZ/2019[2013-14]Status: Disposed22/3/2019AY 2013-14

KALLI NARAYANA APPA RAO,BHIMADOLE MANDALAM. vs THE INCOME TAX OFFICER, WARD-2, ELURU

ITA 86/VIZ/2018[2014-15]Status: Disposed22/3/2019AY 2014-15

V.SUDARSHANA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-4, RAJAHMUNDRY

ITA 60/VIZ/2018[2004-05]Status: Disposed22/3/2019AY 2004-05

ARDAR EDUCATIONAL SOCIETY,VIZIANAGARAM vs THE COMMISSIONER OF INCOME TAX(EXEMPTION), HYDERABAD

ITA 596/VIZ/2018[NA]Status: Disposed22/3/2019

RED CONVENT STUDENTS (1978) CHARITABLE TRUST,KAKINADA vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), KAKINADA

ITA 595/VIZ/2018[2018-19]Status: Disposed22/3/2019AY 2018-19

RED CONVENT STUDENTS (1978) CHARITABLE TRUST,KAKINADA vs THE COMMISSIONER OF INCOME TAX(EXEMPTIONS), HYDERABAD

ITA 594/VIZ/2018[2018-19]Status: Disposed22/3/2019AY 2018-19