← All Benches

ITAT Visakhapatnam Bench

4,019 judgments

INCOME TAX OFFICER, (EXEMPTIONS), RAJAHMUNDRY vs SRI PANDIRI MAHADEVUDU CHOULTRY, RAJAHMUNDRY

ITA 322/VIZ/2018[2013-2014 & 2014-2015]Status: Disposed22/3/2019

SRI VELURI MADHUKAR,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY

ITA 321/VIZ/2018[2008-2009]Status: Disposed22/3/2019AY 2008-2009

GRANDHI SUBHAKAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD -3(3), VISAKHAPATNAM

ITA 206/VIZ/2018[2013-14]Status: Disposed22/3/2019AY 2013-14

THE KCP LIMITED,CHENNAI vs THE ASSISTANT COMMISSIONER OF INCOME TAX, VIJAYAWADA

ITA 126/VIZ/2018[2013-14]Status: Disposed22/3/2019AY 2013-14

ASST.COMMISSIONER OF INCOME TAX, CIRLCE-1(1), VIJAYAWADA vs THE K.C.P LIMITED, CHENNAI

ITA 244/VIZ/2018[2012-13]Status: Disposed20/3/2019AY 2012-13

RAYAPATI VENKATA KOTESWARA PRASAD,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, GUNTUR

ITA 196/VIZ/2018[2006-07]Status: Disposed20/3/2019AY 2006-07

RAYAPATI VENKATA KOTESWARA PRASAD,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA

ITA 195/VIZ/2018[2003-04]Status: Disposed20/3/2019AY 2003-04

A.SRINIVASARAO,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY

ITA 117/VIZ/2018[2012-13]Status: Disposed20/3/2019AY 2012-13

DY CIT, VISAKHAPATNAM vs KOTU SARATH KUMAR`, VISAKHAPATNAM

ITA 496/VIZ/2017[2012-13]Status: Disposed20/3/2019AY 2012-13

KOTU ANASUYA (LATE),VISAKHAPATNAM vs DCIT, VISAKHAPATNAM

ITA 494/VIZ/2017[2013-14]Status: Disposed20/3/2019AY 2013-14

KOTU SARAT KUMAR,VISAKHAPATNAM vs DY.CIT., VISAKHAPATNAM

ITA 493/VIZ/2017[2013-14]Status: Disposed20/3/2019AY 2013-14

ARUMALLA VENUGOPALA REDDY,GUNTUR vs THE ITO, GUNTUR

ITA 170/VIZ/2017[2010-2011]Status: Disposed20/3/2019AY 2010-2011

THE ACIT, VIJAYAWADA vs M/S KCP. LIMITED, CHENNAI

ITA 449/VIZ/2016[2011-2012]Status: Disposed20/3/2019AY 2011-2012

THE ITO (TDS), RAJAHMUNDRY vs M/S. OM SAI RAM, ENTERPRISES, MANDAPETA

ITA 152/VIZ/2016[2014-2015]Status: Disposed20/3/2019AY 2014-2015

MYNENI VENKATA RAO,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM

ITA 130/VIZ/2015[2008-09]Status: Disposed20/3/2019AY 2008-09

MYNENI RAJESWARI,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM

ITA 129/VIZ/2015[2008-09]Status: Disposed20/3/2019AY 2008-09

ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR

ITA 174/VIZ/2014[2010-11]Status: Disposed20/3/2019AY 2010-11

ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR

ITA 173/VIZ/2014[2009-10]Status: Disposed20/3/2019AY 2009-10

ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR

ITA 172/VIZ/2014[2008-09]Status: Disposed20/3/2019AY 2008-09

ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR

ITA 171/VIZ/2014[2007-08]Status: Disposed20/3/2019AY 2007-08