← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR
ITA 170/VIZ/2014[2006-07]Status: Disposed20/3/2019AY 2006-07
ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR
ITA 169/VIZ/2014[2005-06]Status: Disposed20/3/2019AY 2005-06
ARUNACHALAM MANICKAVEL,PROP: BHARATHI SOAP WORKS, 1ST LANE,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR
ITA 168/VIZ/2014[2004-05]Status: Disposed20/3/2019AY 2004-05
PARIMALA MANICKAVEL,GUNTUR vs THE ACIT, CIRCLE - 2(1), GUNTUR
ITA 143/VIZ/2014[2010-11]Status: Disposed20/3/2019AY 2010-11
MUDUNURI SRIDEVI,BHIMAVARAM vs INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 421/VIZ/2018[2010-11]Status: Disposed13/2/2019AY 2010-11
ITO, WARD-1(4), VISAKHAPATNAM vs SRI PADMAVATHI REAL ESTATE CONSULTANCIES, VISAKHAPTNAM
ITA 32/VIZ/2018[2012-13]Status: Disposed13/2/2019AY 2012-13
ITO, WARD-1(4), VISAKHAPATNAM vs SRI PADMAVATHI REAL ESTATE CONSULTANCIES, VISAKHAPATNAM
ITA 31/VIZ/2018[2011-12]Status: Disposed13/2/2019AY 2011-12
MAMILLAPALLI JAYAPRAKASH,ELURU vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 208/VIZ/2018[2013-14]Status: Disposed13/2/2019AY 2013-14
TIRUMALA ENTERPRISES,VIZIANAGARAM vs ITO, WARD-2, VIZIANAGARAM
ITA 12/VIZ/2018[2012-13]Status: Disposed13/2/2019AY 2012-13
THE VISAKHAPATNAM PORT TRUST CARGO HANDLING DIVISION(TRAFFIC DEPARTMENT) EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), VISAKHAPATNAM
ITA 112/VIZ/2018[2013-14]Status: Disposed13/2/2019AY 2013-14
ITO, WARD-3(3), VISAKHAPATNAM vs SHRI K V V PRASAD, VISAKHAPATNAM
ITA 457/VIZ/2017[2008-2009]Status: Disposed13/2/2019AY 2008-2009
ITO, WARD-3(3), VISAKHAPATNAM vs SIRIPURAPU CHINATALLI, VISAKHAPATNAM
ITA 375/VIZ/2017[2008-2009]Status: Disposed13/2/2019AY 2008-2009
SRI UMA KAMANDALESWARA CO - OPERATIVE RURAL BANK LTD.,ATHREYAPURAM vs THE ADDL. CIT, KAKINADA
ITA 199/VIZ/2017[2008-2009]Status: Disposed13/2/2019AY 2008-2009
THE DY. COMMISSIONER OF INCOME TAX, VIJAYAWADA vs SRI VEMULAPALLI RADHA KRISHNA, VIJAYAWADA
ITA 318/VIZ/2015[2011-12]Status: Disposed13/2/2019AY 2011-12
THE INCOME TAX OFFICER, WARD-3(2), VIJAYAWADA vs GVR ASSOCIATES, VIJAYAWADA
ITA 571/VIZ/2018[2010-11]Status: Disposed6/2/2019AY 2010-11
RAMYA CONSTRUCTIONS LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 341/VIZ/2018[2014-2015]Status: Disposed6/2/2019AY 2014-2015
SAI PRIYANAKA HOUSING PROJECTS PRIVATE LIMITED,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2(2), RAJAHMUNDRY
ITA 268/VIZ/2018[2011-12]Status: Disposed6/2/2019AY 2011-12
NIKHIL CONSTRUCTIONS,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 174/VIZ/2018[2011-12]Status: Disposed6/2/2019AY 2011-12
NIKHIL CONSTRUCTIONS,V ISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 173/VIZ/2018[2010-11]Status: Disposed6/2/2019AY 2010-11
CHAMARTHY KRISHNA RAO,ELURU vs THE JOINT COMMISSIONER OF INCOME TAX, ELURU RANGE (I/C), ELURU
ITA 138/VIZ/2018[2011-12]Status: Disposed6/2/2019AY 2011-12
