← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
VUPPUTURI SRINIVASA RAO,GUNTUR vs ACIT, CIRCLE-2(1), GUNTUR
ITA 391/VIZ/2017[2012-2013]Status: Disposed6/2/2019AY 2012-2013
LAXMI SAMHITHA TEXTILES,GUNTUR vs ACIT, CIRCLE-2(1), GUNTUR
ITA 390/VIZ/2017[2011-2012]Status: Disposed6/2/2019AY 2011-2012
APPANA HARI NAGA VENKATA RAO,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 222/VIZ/2017[2011-2012]Status: Disposed6/2/2019AY 2011-2012
COMMUNITY RURAL ORIENT SERVICE SOCIETY (CROSS),HYDERABAD vs THE ITO, GUNTUR
ITA 443/VIZ/2016[2012-2013]Status: Disposed6/2/2019AY 2012-2013
THE DCIT, VIJAYAWADA vs M/S SRI SAI LAKSHMI CONSTRUCTIONS & CO, VIJAYAWADA
ITA 262/VIZ/2015[2008-09]Status: Disposed6/2/2019AY 2008-09
THE DY. CIT, CIRCLE - 2(1), VIJAYAWADA vs M/S SRI SAI ENGINEERING & DRILLING, VIJAYAWADA
ITA 39/VIZ/2013[2009-10]Status: Disposed6/2/2019AY 2009-10
THE VPT CARGO HANDLING DIVISION(TRAFFIC DEPARTMENT) EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 79/VIZ/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
SUDHA AGRO OIL & CHEMICAL INDUSTRIES LIMITED,SAMALKOT vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 607/VIZ/2018[2010-2011]Status: Disposed5/2/2019AY 2010-2011
MUDUNURI SUBBA RAJU,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 575/VIZ/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
MUDUNURI SUBBA RAJU,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 574/VIZ/2018[2011-12]Status: Disposed5/2/2019AY 2011-12
GOWTHAMI BUILDERS,RAVULAPALEM vs INCOME TAX OFFICER, WARD-2, AMALAPURAM
ITA 64/VIZ/2018[2004-05]Status: Disposed5/2/2019AY 2004-05
MUDUNURI SUBBA RAJU,BHIMAVARAM vs THE INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 573/VIZ/2018[2010-11]Status: Disposed5/2/2019AY 2010-11
MUDUNURI SRIDEVI,BHIMAVARAM vs INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 423/VIZ/2018[2012-13]Status: Disposed5/2/2019AY 2012-13
MUDUNURI SRIDEVI,BHIMAVARAM vs INCOME TAX OFFICER, WARD-2, BHIMAVARAM
ITA 422/VIZ/2018[2011-12]Status: Disposed5/2/2019AY 2011-12
NUKALA LAKSHMANA RAO,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
ITA 267/VIZ/2018[2013-2014]Status: Disposed30/1/2019AY 2013-2014
HINDUSTAN SHIPYARD LTD,VISAKHAPATNAM vs DCIT, CIRCLE-3(1), VISAKHAPATNAM
ITA 451/VIZ/2017[2010-2011]Status: Disposed30/1/2019AY 2010-2011
INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA vs IVATURI MAHALAKSHMI, VIJAYAWADA
ITA 508/VIZ/2018[2005-06]Status: Disposed25/1/2019AY 2005-06
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM vs BRANDIX INDIA APPAREL CITY PRIVATE LIMITED, VISAKHAPATNAM
ITA 485/VIZ/2018[2009-10]Status: Disposed25/1/2019AY 2009-10
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SRI LALITHA ENTERPRISES INDUSTRIES PRIVATE LIMITED, PEDDAPURAM
ITA 483/VIZ/2018[2011-12]Status: Disposed25/1/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SRI LALITHA ENTERPRISES INDUSTRIES PRIVATE LIMITED, PEDDAPURAM
ITA 482/VIZ/2018[2010-11]Status: Disposed25/1/2019AY 2010-11