← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SRI LALITHA ENTERPRISES INDUSTRIES PRIVATE LIMITED, PEDDAPURAM
ITA 481/VIZ/2018[2009-10]Status: Disposed25/1/2019AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 1(1), VISAKHAPATNAM vs VISAKHAPATNAM CO-OPERATIVE BANK LIMITED, VISAKHAPATNAM
ITA 472/VIZ/2018[2015-16]Status: Disposed25/1/2019AY 2015-16
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs VISAKHAPATNAM CO-OPERATIVE BANK LIMITED, VISAKHAPATNAM
ITA 471/VIZ/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
THE VISAKHAPATNAM CO-OPERATIVE BANK LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), VISAKHAPATNAM
ITA 428/VIZ/2018[2015-16]Status: Disposed25/1/2019AY 2015-16
THE VISAKHAPATNAM CO-OPERATIVE BANK LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -1(1), VISAKHAPATNAM
ITA 427/VIZ/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
KATHALA SANKAR RAVI KUMAR,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-2(1), VISAKHAPTNAM
ITA 397/VIZ/2018[2012-13]Status: Disposed25/1/2019AY 2012-13
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs EFFTRONICS SYSTEMS PRIVATE LIMITED, VIJAYAWADA
ITA 381/VIZ/2018[2012-13]Status: Disposed25/1/2019AY 2012-13
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 360/VIZ/2018[2016-17]Status: Disposed25/1/2019AY 2016-17
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 359/VIZ/2018[2015-16]Status: Disposed25/1/2019AY 2015-16
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 358/VIZ/2018[2014-15]Status: Disposed25/1/2019AY 2014-15
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 357/VIZ/2018[2013-14]Status: Disposed25/1/2019AY 2013-14
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 356/VIZ/2018[2012-13]Status: Disposed25/1/2019AY 2012-13
THE GUNTUR DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,TENALI vs THE DIRECTOR OF INCOME TAX(INTELLIGENCE & CRIMINAL INVESTIGATION), HYDERABAD
ITA 355/VIZ/2018[2011-12]Status: Disposed25/1/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs NSL TEXTILES LIMITED, HYDERABAD
ITA 349/VIZ/2018[2010-11]Status: Disposed25/1/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs CHILUKURI HOUSING PROJECTS PRIVATE LIMITED, VISAKHAPATNAM
ITA 243/VIZ/2018[2011-2012]Status: Disposed25/1/2019AY 2011-2012
OPTIMUS COMMODITY FUTURES PRIVATE LIMITED,VIJAYAWADA vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 185/VIZ/2018[2013-14]Status: Disposed25/1/2019AY 2013-14
DY CIT, VISAKHAPATNAM vs KOTU SARAT KUMAR, VISAKHAPATNAM
ITA 497/VIZ/2017[2013-14]Status: Disposed25/1/2019AY 2013-14
DY. CIT, VISAKHAPATNAM vs KOTU SARAT KUMAR, VISAKHAPATNAM
ITA 495/VIZ/2017[2011-12]Status: Disposed25/1/2019AY 2011-12
ITO, VISAKHAPATNAM vs PUSRLA SUBASH, VISAKHAPATNAM
ITA 486/VIZ/2017[2012-13]Status: Disposed25/1/2019AY 2012-13
ITO, VISAKHAPATNAM vs PUSRLA SUBASH, VISAKHAPATNAM
ITA 485/VIZ/2017[2011-12]Status: Disposed25/1/2019AY 2011-12
