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ITAT Visakhapatnam Bench
4,019 judgments
USHA TUBES AND PIPES PRIVATE LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM
ITA 520/VIZ/2018[2009-10]Status: Disposed5/4/2019AY 2009-10
R SUHASINI,BHEEMUNIPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1 (I/C), VISAKHAPATNAM
ITA 352/VIZ/2018[2007-08]Status: Disposed5/4/2019AY 2007-08
TANKALA SURESH,SRIKAKULAM vs INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 163/VIZ/2018[2012-13]Status: Disposed5/4/2019AY 2012-13
THE ITO, VISAKHAPATNAM vs SAI SRVANTHI CONSTRUCTIONS, VISAKHAPATNAM
ITA 582/VIZ/2014[2008-09]Status: Disposed5/4/2019AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs SRUTI BUILDERS PRIVATE LIMITED, VIJAYAWADA
ITA 8/VIZ/2019[2013-14]Status: Disposed3/4/2019AY 2013-14
INCOME TAX OFFICER(INTERNATIONAL TAXATION), KAKINADA vs MEHER PRASAD TATINENI REP. BY DEVATHA SRIRAMA MURTHY, KAKINADA
ITA 7/VIZ/2019[2008-09]Status: Disposed3/4/2019AY 2008-09
INCOME TAX OFFICER(INTERNATIONAL TAXATION), KAKINADA vs MEHER PRASAD TATINENI REP. BY DEVATHA NAGESH MOHAN, KAKINADA
ITA 6/VIZ/2019[2008-09]Status: Disposed3/4/2019AY 2008-09
INCOME TAX OFFICER(INTERNATIONAL TAXATION), KAKINADA vs MEHER SITARAM TATINENI REP. BY DEVATHA SRIRAMA MURTHY, KAKINADA
ITA 5/VIZ/2019[2008-09]Status: Disposed3/4/2019AY 2008-09
INCOME TAX OFFICER(INTERNATIONAL TAXATION), KAKINADA vs MEHER SITARAM TATINENI REP. BY DEVATHA SRIRAMA MURTHY, KAKINADA
ITA 4/VIZ/2019[2008-09]Status: Disposed3/4/2019AY 2008-09
GVK POWER & INFRASTRUCTURE LIMITED,KADIYAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY
ITA 553/VIZ/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs ARUNA PAPER BOARD MILLS PRIVATE LIMITED, UNDRAJVARAM MANDAL
ITA 369/VIZ/2018[2010-11]Status: Disposed3/4/2019AY 2010-11
ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1(1), GUNTUR vs M/S CCL PRODUCTS(INDIA) LIMITED, GUNTUR
ITA 348/VIZ/2018[2014-15]Status: Disposed3/4/2019AY 2014-15
INCOME TAX OFFICER, CIRCLE-1, ELURU vs ARUNA PAPAR BOARD MILLS PRIVATE LIMITED, UNDRAJAVARAM
ITA 334/VIZ/2018[2013-2014]Status: Disposed3/4/2019AY 2013-2014
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), RAJAHMUNDRY vs K.S.V. RAJA, NARASAPUR
ITA 207/VIZ/2018[2010-11]Status: Disposed3/4/2019AY 2010-11
ACIT, CIRCLE-3(1), VIJAYAWADA vs SRI GOLLU RANGA RAO, VIJAYAWADA
ITA 434/VIZ/2017[2012-2013]Status: Disposed3/4/2019AY 2012-2013
SRI . AEMALA VENKATESWARA RAO,GUNTUR vs THE ITO, GUNTUR
ITA 227/VIZ/2017[2007-2008]Status: Disposed3/4/2019AY 2007-2008
THE DISTRICT CO-OPERATIVE CENTRAL BANK LIMITED,ELURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VISAKHAPATNAM
ITA 576/VIZ/2018[2014-15]Status: Disposed27/3/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), VISAKHAPATNAM vs YELAMATI MALLIKARJUNA RAO, KURNOOL
ITA 560/VIZ/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SARITA SYNTHETICS & INDUSTRIES LIMITED, RAJAM
ITA 489/VIZ/2018[2013-14]Status: Disposed27/3/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SARITA SYNTHETICS & INDUSTRIES LIMITED, SRIKAKULAM
ITA 488/VIZ/2018[2012-13]Status: Disposed27/3/2019AY 2012-13