← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 71/VIZ/2019[2014-15]Status: Disposed26/4/2019AY 2014-15
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 70/VIZ/2019[2013-14]Status: Disposed26/4/2019AY 2013-14
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 69/VIZ/2019[2012-13]Status: Disposed26/4/2019AY 2012-13
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 68/VIZ/2019[2011-12]Status: Disposed26/4/2019AY 2011-12
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 67/VIZ/2019[2010-11]Status: Disposed26/4/2019AY 2010-11
DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 66/VIZ/2019[2009-10]Status: Disposed26/4/2019AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs ABC & CO., GUNTUR
ITA 462/VIZ/2018[2006-07]Status: Disposed26/4/2019AY 2006-07
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs HIRAPANNA JEWELLERS, VISAKHAPATNAM
ITA 523/VIZ/2018[2016-17]Status: Disposed23/4/2019AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs MINIMET REFRACORY SOLUTIONS PRIVATE LIMITED, VISAKHAPATNAM
ITA 476/VIZ/2018[2009-10]Status: Disposed23/4/2019AY 2009-10
DEPUTY COMMISSIONER OF INCOME TAX, VIJAYAWADA vs VDM CHARITABLE TRRUST, ELURU
ITA 277/VIZ/2018[2009-10]Status: Disposed23/4/2019AY 2009-10
GUNNAM SATHISH,GUMMILERU vs INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 247/VIZ/2018[2010-11]Status: Disposed23/4/2019AY 2010-11
THE ITO, GUNTUR vs ALAPATI RAJENDRA PRASAD, GUNTUR
ITA 211/VIZ/2017[2013-2014]Status: Disposed23/4/2019AY 2013-2014
THE ITO, GUNTUR vs SRI MALAMPATI MARREDDY, GUNTUR
ITA 441/VIZ/2016[2007-2008]Status: Disposed23/4/2019AY 2007-2008
NIMMAGADDA RAMESH,HYDERABAD vs THE ACIT, VIJAYAWADA
ITA 54/VIZ/2015[2010-11]Status: Disposed23/4/2019AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs HARI PRASAD BHARARIA, VISAKHAPATNAM
ITA 532/VIZ/2018[2009-10]Status: Disposed10/4/2019AY 2009-10
D. PADMANABHAIAH,SECUNDERABAD vs THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 479/VIZ/2018[2007-08]Status: Disposed10/4/2019AY 2007-08
M/S. THE ANDHRA PRADESH PRIVATE MEDICAL AND DENTAL COLLEGES MANAGEMENT ASSOCIONS,VIJAYAWADA vs THE ITO, RAJAHMUNDRY
ITA 162/VIZ/2016[]Status: Disposed10/4/2019
A.R.CONSTRUCTIONS,GUNTUR vs THE DEPUTY COMMISSIONER INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 97/VIZ/2018[2010-11]Status: Disposed5/4/2019AY 2010-11
SRI LAKSHMI COTTON GINNING & PRESSING MILLAS,KURNUTHALA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 75/VIZ/2018[2010-11]Status: Disposed5/4/2019AY 2010-11
SAMIULLAH KHAN,VIJAYAWADA vs INCOME TAX, WARD-1(2), VIJAYAWADA
ITA 68/VIZ/2018[2009-10]Status: Disposed5/4/2019AY 2009-10
