DUDDIPUDI SRIDEVI,VISAKHAPATNAM vs. THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-3(1), VISAKHAPATNAM
ITA 67/VIZ/2019Status: DisposedITAT Visakhapatnam26 April 2019AY 2010-11
Judgment text not available
The text for this order has not been extracted yet.
Latest GST High Court judgments
Search GST case law →- Capri Global Capital LTD Through Represented By Its Law Officer Mr. Varun Kaljoria vs. The State Of Madhya Pradesh Through Principal SecretaryMadhya Pradesh · 26 Oct 2026
- Laxman Singh Yadav vs. Bank Of BarodaMadhya Pradesh · 26 Oct 2026
- Surendra Singh Rathore vs. Idfc First Bank Through Branch ManagerMadhya Pradesh · 26 Oct 2026
- Aashutosh vs. The State Of Madhy PradeshMadhya Pradesh · 23 Oct 2026
- Ankil Jagdishchandra Kholwadwala vs. Union Of INDIA And AnrBombay · 22 Oct 2026