← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs MANCHUKONDAS SHAYAM ZAVERI, VISAKHAPATNAM
ITA 629/VIZ/2018[2016-17]Status: Disposed30/4/2019AY 2016-17
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs K.VENKATA RAJU, VEMAGIRI
ITA 550/VIZ/2018[2013-14]Status: Disposed30/4/2019AY 2013-14
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs K.VENKATA RAJU, VEMAGIRI
ITA 549/VIZ/2018[2012-13]Status: Disposed30/4/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs NSL TEXTILES LIMITED, GUNTUR
ITA 543/VIZ/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs NSL TEXTILES LIMITED, GUNTUR
ITA 542/VIZ/2018[2013-14]Status: Disposed30/4/2019AY 2013-14
ADIMULAM HARIVARDHAN,RAJAHMUNDRY vs THE CIT(A)-12, HYDERABAD
ITA 529/VIZ/2018[2012-13]Status: Disposed30/4/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GMP INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 528/VIZ/2018[2015-16]Status: Disposed30/4/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GMP INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 527/VIZ/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GMP INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 526/VIZ/2018[2013-14]Status: Disposed30/4/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GMP INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 525/VIZ/2018[2012-13]Status: Disposed30/4/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs GMP INFRASTRUCTURE PRIVATE LIMITED, HYDERABAD
ITA 524/VIZ/2018[2011-12]Status: Disposed30/4/2019AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs RADHIKA VEGETABLE OILS PRIVATE LIMITED, VISAKHAPATNAM
ITA 475/VIZ/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs RADHIKA VEGETABLE OILS PRIVATE LIMITED, VISAKHAPATNAM
ITA 474/VIZ/2018[2013-14]Status: Disposed30/4/2019AY 2013-14
RADHIKA VEGETABLE OILS PRIVATE LIMITED,VIZIANAGARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 416/VIZ/2018[2014-15]Status: Disposed30/4/2019AY 2014-15
RADHIKA VEGETABLE OILS PRIVATE LIMITED,VIZIANAGARAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 415/VIZ/2018[2013-14]Status: Disposed30/4/2019AY 2013-14
THE ITO., VIJAYAWADA vs SRI MUDDA ANIL KUMAR, VIJAYAWADA
ITA 42/VIZ/2017[2011-2012]Status: Disposed30/4/2019AY 2011-2012
THE ITO., GUNTUR vs YALAVARTHI SURENDRANATH(HUF), GUNTUR
ITA 150/VIZ/2017[2011-2012]Status: Disposed30/4/2019AY 2011-2012
THE ITO, GUNTUR vs YALAVARTHI SRINIVASARAO(HUF), GUNTUR
ITA 145/VIZ/2017[2011-2012]Status: Disposed30/4/2019AY 2011-2012
THE ACIT, CIRCLE - 1, RAJAHMUNDRY vs ARUN KUMAR MISHRA, DOWLAISWARAM
ITA 239/VIZ/2014[2010-11]Status: Disposed30/4/2019AY 2010-11
SEERA DIVAKAR,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 81/VIZ/2019[2013-14]Status: Disposed26/4/2019AY 2013-14
