← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
CHALUVADI ANJANEYULU (HUF),MACHILIPATNAM vs THE CIT, VIJAYAWADA
ITA 270/VIZ/2015[2009-10]Status: Disposed31/5/2019AY 2009-10
NUTHALAPATI RAVI SHANKAR,PALACOLE vs INCOME TAX OFFICER, WARD-1, PALACOLE
ITA 25/VIZ/2019[2011-12]Status: Disposed29/5/2019AY 2011-12
AVADHANULA SRINIVASA RAO,PALAKOL vs THE INCOME TAX OFFICER, WARD-1, PALAKOL
ITA 16/VIZ/2019[2011-12]Status: Disposed29/5/2019AY 2011-12
THANGIRALA IMMANUEL,PALACOLE vs THE INCOME TAX OFFICER, WARD-1, PALACOLE
ITA 14/VIZ/2019[2008-09]Status: Disposed29/5/2019AY 2008-09
THANGIRALA IMMANUEL,PALAKOL vs THE INCOME TAX OFFICER, WARD-1, PALAKOL
ITA 13/VIZ/2019[2008-09]Status: Disposed29/5/2019AY 2008-09
HAMSAVAHINI EDUCATIONAL SOCIETY,KAKINADA vs THE COMMISSIONER OF INCOME TAX (EXEMPTIONS), HYDERABAD
ITA 570/VIZ/2018[2017-18]Status: Disposed29/5/2019AY 2017-18
BADISA HANUMANTHA RAO,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 507/VIZ/2018[2015-16]Status: Disposed29/5/2019AY 2015-16
MADHURAWADA SREE SAMPATH EDUCATIONAL SOCIETY, VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(1), VISAKHAPATNAM
ITA 367/VIZ/2018[2014-15]Status: Disposed29/5/2019AY 2014-15
N.R.CONSTRUCTIONS,KAKINADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 134/VIZ/2019[2012-13]Status: Disposed3/5/2019AY 2012-13
NIMMAGADDA ATCHUTHA RAMAIAH,TANUKU vs THE INCOME TAX OFFICER, WARD-2, TANUKU
ITA 131/VIZ/2019[2010-11]Status: Disposed3/5/2019AY 2010-11
KONCHADA RAMESH BABU,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 124/VIZ/2019[2014-15]Status: Disposed3/5/2019AY 2014-15
KONCHADA RAMESH BABU,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 123/VIZ/2019[2013-14]Status: Disposed3/5/2019AY 2013-14
SRI BABA RAMDEV SEVA MANDAL,VIJAYAWADA vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 122/VIZ/2019[2018-19]Status: Disposed3/5/2019AY 2018-19
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs LAKSHMI CONSTRUCTIONS, GUNTUR
ITA 10/VIZ/2019[2006-07]Status: Disposed3/5/2019AY 2006-07
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SANGHVI PROPERTIES, VISAKHAPATNAM
ITA 631/VIZ/2018[2016-17]Status: Disposed3/5/2019AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SANGHVI PROPERTIES, VISAKHAPATNAM
ITA 630/VIZ/2018[2015-16]Status: Disposed3/5/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs CHUKKAPALLI MALLIKARJUNA, GUNTUR
ITA 456/VIZ/2018[2015-16]Status: Disposed3/5/2019AY 2015-16
ITO, WARD-1(1), GUNTUR vs SRI SIVA NAGI REDDY VAZRALA, GUNTUR
ITA 15/VIZ/2018[2013-14]Status: Disposed3/5/2019AY 2013-14
INCOME TAX OFFICER, WARD-1, TUNI vs SRI SAIRAM FINANCE COMPANY, TUNI
ITA 29/VIZ/2019[2008-09]Status: Disposed2/5/2019AY 2008-09
M.V. ANIL KUMAR REDDY,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-1, RAJAHMUNDRY
ITA 59/VIZ/2019[2010-11]Status: Disposed30/4/2019AY 2010-11
