← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
TIRUMALASETTI SRINIVASA RAO,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 27/VIZ/2019[2008-09]Status: Disposed18/7/2019AY 2008-09
SRI VENKATESWARAVADDERA COOLIE SANGAM,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 255/VIZ/2019[2012-13]Status: Disposed18/7/2019AY 2012-13
THE SALUR COOPERATIVE URBAN BANK LIMITED,SALUR vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 249/VIZ/2019[2009-10]Status: Disposed18/7/2019AY 2009-10
KORADA SUJATHA,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 235/VIZ/2019[2011-12]Status: Disposed18/7/2019AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs BATTINI NAGESWARA RAO, NARASARAOPET
ITA 12/VIZ/2019[2014-15]Status: Disposed18/7/2019AY 2014-15
THE INCOME TAX OFFICER, WARD-1, MACHILIPATNAM vs NAVEENA RICE INDUSTRIES, GUDURU
ITA 572/VIZ/2018[2012-13]Status: Disposed4/7/2019AY 2012-13
BEERELLA GOVINDA RAJULU,GUNTUR vs INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 420/VIZ/2018[2012-13]Status: Disposed4/7/2019AY 2012-13
BEERELLA GOVINDA RAJULU,GUNTUR vs INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 419/VIZ/2018[2011-12]Status: Disposed4/7/2019AY 2011-12
BOLLEPALLI VENKATA RAO,GUNTUR vs INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 418/VIZ/2018[2011-12]Status: Disposed4/7/2019AY 2011-12
CHINNAM SREEVALLI,BANGALORE vs PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 197/VIZ/2018[2013-14]Status: Disposed4/7/2019AY 2013-14
ADAPA SAI RAM,RAJAM vs THE INCOME TAX OFFICER, WARD-3, SRIKAKULAM
ITA 136/VIZ/2019[2011-12]Status: Disposed3/7/2019AY 2011-12
GARIKIPATI VIJAYA LAKSHMI,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(2), VIJAYAWADA
ITA 545/VIZ/2018[2008-07]Status: Disposed3/7/2019AY 2008-07
VEMULAPALLI NAVEEN KISHORE,GUNTUR vs THE CIT(A)-1, GUNTUR
ITA 506/VIZ/2018[2012-13]Status: Disposed3/7/2019AY 2012-13
VEMULAPALLI NAVEEN KISHORE,GUNTUR vs THE CIT(A)-1, GUNTUR
ITA 505/VIZ/2018[2011-12]Status: Disposed3/7/2019AY 2011-12
VEMULAPALLI NAVEEN KISHORE,GUNTUR vs THE CIT(A)-1, GUNTUR
ITA 504/VIZ/2018[2010-11]Status: Disposed3/7/2019AY 2010-11
ANAPATHI VENKATESWARA RAO,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 387/VIZ/2018[2014-15]Status: Disposed3/7/2019AY 2014-15
MANORAMA ENTERPRISES,VISAKHAPATNAM vs INCOME TAX OFFICER, TDS, WARD-1, VISAKHAPATNAM
ITA 385/VIZ/2018[2013-14]Status: Disposed3/7/2019AY 2013-14
INCOME TAX OFFICER, WARD-1, BHIMAVARAM vs VASARLA MUTYALA RAO, BHIMAVARAM
ITA 365/VIZ/2018[2014-15]Status: Disposed3/7/2019AY 2014-15
NA vs HIP MARINE SERVICES(P)LTD.,VISAKHAPATNAM
ITA 213/VIZ/2018[2015-16]Status: Disposed3/7/2019AY 2015-16
G M CONSTRUCTIONS,VISAKHAPATNAM vs CIT, VISAKHAPATNAM
ITA 508/VIZ/2017[2012-13]Status: Disposed3/7/2019AY 2012-13
