← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ABHILASH SYNERGETIC CONSTRUCTIONS & EXPORTS PRIVATE LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 109/VIZ/2019[2012-13]Status: Disposed19/7/2019AY 2012-13
ABHILASH SYNERGETIC CONSTRUCTIONS & EXPORTS PRIVATE LIMITED,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(5), VISAKHAPATNAM
ITA 108/VIZ/2019[2009-10]Status: Disposed19/7/2019AY 2009-10
SEERA SRINIVASA RAO,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY
ITA 351/VIZ/2018[2012-13]Status: Disposed19/7/2019AY 2012-13
TRANSTROY (INDIA) LIMITED,GUNTUR vs ASSISTANT COMMISSIONER, CIRCLE 2(1), GUNTUR
ITA 248/VIZ/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs TRANSSTORY (INDIA) LIMITED, GUNTUR
ITA 193/VIZ/2018[2014-15]Status: Disposed19/7/2019AY 2014-15
ABHILASH SYNERGETIC CONSTRUCTIONS & EXPORTS PRIVATE LIMITED,VISAKHAPATNAM vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM
ITA 104/VIZ/2018[2007-08]Status: Disposed19/7/2019AY 2007-08
TRANSSTROY(INDIA)LIMITED,GUNTUR vs ACIT, CIRCLE-2(1), GUNTUR
ITA 529/VIZ/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
ACIT, CIRCLE-2(1)., GUNTUR vs TRANSSTROY(INDIA)LTD., GUNTUR
ITA 509/VIZ/2017[2013-14]Status: Disposed19/7/2019AY 2013-14
TULASI SEEDS PVT. LTD.,VISAKHAPATNAM vs THE ACIT, GUNTUR
ITA 6/VIZ/2016[2012-13]Status: Disposed19/7/2019AY 2012-13
THE ACIT, GUNTUR vs TULASI SEEDS PVT,. LTD., GUNTUR
ITA 55/VIZ/2016[2012-13]Status: Disposed19/7/2019AY 2012-13
THE ACIT, GUNTUR vs M/S. TRANSSTORY (INDIA) LTD., GUNTUR
ITA 470/VIZ/2016[2012-2013]Status: Disposed19/7/2019AY 2012-2013
TRANSSTROY (INDIA) LTD.,HYDERABAD vs THE ACIT., GUNTUR
ITA 430/VIZ/2016[2012-2013]Status: Disposed19/7/2019AY 2012-2013
THE ITO, VIJAYAWADA vs SHRI GADDE SURESH BABU, VIJAYAWADA
ITA 364/VIZ/2016[2011-2012]Status: Disposed19/7/2019AY 2011-2012
TRANSTROY INDIA LTD.,HYDERABAD vs THE ACIT, GUNTUR
ITA 193/VIZ/2015[2011-12]Status: Disposed19/7/2019AY 2011-12
THE ACIT, GUNTUR vs M/S TULASI SEEDS PVT. LTD., GUNTUR
ITA 167/VIZ/2015[2011-12]Status: Disposed19/7/2019AY 2011-12
THE ACIT, GUNTUR vs M/S TRANSSTROY (INDIA) LTD., GUNTUR
ITA 163/VIZ/2015[2011-12]Status: Disposed19/7/2019AY 2011-12
THE ACIT, GUNTUR vs M/S TRANSSTROY INDIA LTD., GUNTUR
ITA 162/VIZ/2015[2009-10]Status: Disposed19/7/2019AY 2009-10
TULASI SEEDS PVT.,LTD.,VISAKHAPATNAM vs THE ACIT, GUNTUR
ITA 139/VIZ/2015[2011-12]Status: Disposed19/7/2019AY 2011-12
YARAMATI VEERA RAGHAVULU,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-1, RAJAHMUNDRY
ITA 32/VIZ/2019[2011-12]Status: Disposed18/7/2019AY 2011-12
ARINANA DAVID RAJU,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 285/VIZ/2019[2015-16]Status: Disposed18/7/2019AY 2015-16
