← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
CHAMARTHI MOUNIKA,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
ITA 308/VIZ/2018[2012-13]Status: Disposed14/8/2019AY 2012-13
S.CHINATALLI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1, PALACOLE
ITA 74/VIZ/2019[2008-09]Status: Disposed7/8/2019AY 2008-09
GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED,RAJAHMUNDRY vs THE INCOME TAX OFFICER, (TDS), RAJAHMUNDRY
ITA 58/VIZ/2019[2009-10]Status: Disposed7/8/2019AY 2009-10
GLAXO SMITH KLINE CONSUMER HEALTH CARE LIMITED,RAJAHMUNDRY vs THE INCOME TAX OFFICER, (TDS), RAJAHMUNDRY
ITA 57/VIZ/2019[2008-09]Status: Disposed7/8/2019AY 2008-09
BALA BATA SOCIETY,VIJAYAWADA vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 236/VIZ/2019[-]Status: Disposed7/8/2019
BANDLA SESHAGIRI,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
ITA 159/VIZ/2019[2007-08]Status: Disposed7/8/2019AY 2007-08
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -3(1), VISAKHAPATNAM vs MIRACLE SOFTWARE SYSTEMS (INDIA) PRIVATE LIMITED, VISAKHAPATNAM
ITA 150/VIZ/2019[2013-14]Status: Disposed7/8/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRLCLE-1, KAKINADA vs G. NARAYANA RAO, KAKINADA
ITA 593/VIZ/2018[2009-10]Status: Disposed7/8/2019AY 2009-10
RAJENDRA KUMAR MOHANLALJI,VIJAYAWADA vs INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 426/VIZ/2018[2007-08]Status: Disposed7/8/2019AY 2007-08
TARAGALA LAKSHMANA,KALIDINDI vs INCOME TAX OFFICER, WARD-1, GUDIVADA
ITA 354/VIZ/2018[2016-17]Status: Disposed7/8/2019AY 2016-17
KOKA SRINIVASA RAO,KALIDINDI vs INCOME TAX OFFICER, WARD-1, GUDIVADA
ITA 353/VIZ/2018[2016-17]Status: Disposed7/8/2019AY 2016-17
CHAMARTHI MOUNIKA,ELURU vs INCOME TAX OFFICER, WARD-2, ELURU
ITA 309/VIZ/2018[2013-14]Status: Disposed7/8/2019AY 2013-14
THE SRI GOWRI COOPERATIVE SOCIETY,VISAKHAPATNAM vs PRINCIPAL COMMISSIONER OF INCOME TAX-1, VISAKHAPATNAM
ITA 26/VIZ/2018[2012-13]Status: Disposed7/8/2019AY 2012-13
SRI SURYA ANJANEYA INDUSTRIES,VIZIANAGARAM vs INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 176/VIZ/2018[2011-12]Status: Disposed7/8/2019AY 2011-12
MAJETI VENKATA MUTYALA RAO,TANUKU vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 144/VIZ/2018[2009-10]Status: Disposed7/8/2019AY 2009-10
EISWAR EAXPORTS,VISAKHAPATNAM vs ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-6, VISAKHAPATNAM
ITA 462/VIZ/2017[2013-14]Status: Disposed7/8/2019AY 2013-14
SRI KANYAKA PARAMESWARI VARTHAKA SANGAM,GANAPAVARAM vs THE ITO, RAJAHMUNDRY
ITA 218/VIZ/2017[]Status: Disposed7/8/2019
SRI DUVVADA RAJESH KUMAR,TUNI vs THE ITO, TUNI
ITA 159/VIZ/2017[2009-2010]Status: Disposed7/8/2019AY 2009-2010
MATHALA VENKATA SURYA SIVA PRASAD,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-4, RAJAHMUNDRY
ITA 113/VIZ/2019[2011-12]Status: Disposed19/7/2019AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs DANDU BRAHMANANDAM, CHENNAI
ITA 11/VIZ/2019[2014-15]Status: Disposed19/7/2019AY 2014-15
