← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs GURRAM GOVARDHAN RAO, VIJAYAWADA
ITA 522/VIZ/2017[2004-2005]Status: Disposed23/8/2019AY 2004-2005
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs GURRAM GOVARDHAN RAO, KALLA MANDAL
ITA 521/VIZ/2017[2012-13]Status: Disposed23/8/2019AY 2012-13
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs GURRAM GOVARDHAN RAO, KALLA MANDAL
ITA 520/VIZ/2017[2011-12]Status: Disposed23/8/2019AY 2011-12
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs GURRAM GOVARDHAN RAO, KALLA MANDAL
ITA 519/VIZ/2017[2010-11]Status: Disposed23/8/2019AY 2010-11
THE ACIT, VISAKHAPATNAM vs M/S. ANIL NERRUKONDA EDUCATIONAL SOCIETY, VISAKHAPATNAM
ITA 296/VIZ/2017[2013-2014]Status: Disposed23/8/2019AY 2013-2014
THE ITO, GUNTUR vs SRI GUNDIGA JOJAPPA, GUNTUR
ITA 440/VIZ/2016[2007-2008]Status: Disposed23/8/2019AY 2007-2008
THE DCIT, CIRCLE - 2(1), VIJAYAWADA vs SMT. NARRA SIVA SUBBA LAKSHMI, VIJAYAWADA
ITA 44/VIZ/2014[2009-10]Status: Disposed23/8/2019AY 2009-10
THE DCIT, CIRCLE - 2(1), VIJAYAWADA vs SMT. NARRA SIVA SUBBA LAKSHMI, VIJAYAWADA
ITA 43/VIZ/2014[2008-09]Status: Disposed23/8/2019AY 2008-09
THE ANDHRA PETRO CHEMICALS LTD.,TANUKU vs THE ITO (TDS), RAJAHMUNDRY
ITA 116/VIZ/2014[2006-07]Status: Disposed23/8/2019AY 2006-07
THE ACIT., CIRCLE - 1(1), VIJAYAWADA vs M/S SRI SAI ENTERPRISES, VIJAYAWADA
ITA 19/VIZ/2013[2006-07]Status: Disposed23/8/2019AY 2006-07
VUNNAM NARASIMHA RAO,VIJAYAWADA vs ACIT, CIRCLE - 2(1), VIJAYAWADA
ITA 433/VIZ/2012[2007-2008]Status: Disposed23/8/2019AY 2007-2008
DASAPALLA INVESTMENTS PRIVATE LIMITED,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(1), VISAKHAPATNAM
ITA 173/VIZ/2019[2014-15]Status: Disposed19/8/2019AY 2014-15
SRI CHAITANYA EDUCATIONAL SOCIETY,KAKINADA vs THE ASSISTANT COMMISSIONER OF COMMISSIONER, CENTRAL CIRCLE-1, RAJAHMUNDRY
ITA 598/VIZ/2018[2009-10]Status: Disposed19/8/2019AY 2009-10
ALAPATI MURALI KRISHNA,GUNTUR vs INCOME TAX OFFICER, WARD-2(2), GUNTUR
ITA 446/VIZ/2018[2014-15]Status: Disposed19/8/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME, CIRCLE-1(1), GUNTUR vs M/S JOCIL, GUNTUR
ITA 347/VIZ/2018[2007-08]Status: Disposed19/8/2019AY 2007-08
KAMAKSHI SHIPPING,VISAKHAPATNAM vs ACIT, CIRCLE-1(1), VISAKHAPATNAM
ITA 1/VIZ/2018[2012-13]Status: Disposed19/8/2019AY 2012-13
KARUTURI VIJAYA BHARATHI,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(1), GUNTUR
ITA 264/VIZ/2019[2011-12]Status: Disposed14/8/2019AY 2011-12
HIRA ELECTRO SMELTERS LIMITED,BOBBILI vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 225/VIZ/2019[2012-13]Status: Disposed14/8/2019AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs ALLA VENKATA NAGARJUNA REDDY, GUNTUR
ITA 530/VIZ/2018[2014-15]Status: Disposed14/8/2019AY 2014-15
SURENDRA SOLVENT OIL PRIVATE LIMITED,MANDAPETA vs INCOME TAX OFFICER, WARD-3, KAKINADA
ITA 434/VIZ/2018[2013-14]Status: Disposed14/8/2019AY 2013-14
