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ITAT Visakhapatnam Bench
4,019 judgments
ARIHANT CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 321/VIZ/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
INCOME TAX OFFICER, WARD-2(2), GUNTUR vs PEDDI SARADA DEVI, GUNTUR
ITA 30/VIZ/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SREE MURALI MOHANA BOILED & RAW RICE MILL PRIVATE LIMITED, KOMARIPALEM
ITA 254/VIZ/2019[2016-17]Status: Disposed23/8/2019AY 2016-17
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs SWARNA CONSTRUCTIONS, VIJAYAWADA
ITA 156/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX OFFICER (INTERNATIONAL TAXATION), VISAKHAPATNAM vs LAKSHMI ROOP LATHA VADLAMUDI, GUNTUR
ITA 155/VIZ/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA vs BHARAT REDDY EDUCATIONAL TRUST, HYDERABAD
ITA 91/VIZ/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY vs AGRICULTURAL MARKET COMMITTEE, UNDI
ITA 610/VIZ/2018[2006-07]Status: Disposed23/8/2019AY 2006-07
THE INCOME TAX OFFICER, WARD-1, TENALI vs THE KAKATEEYTA MUTUALLY AIDED THRIFT & CREDIT CO-OPERATIVE SOCIETY LIMITED, TENALI
ITA 568/VIZ/2018[2014-15]Status: Disposed23/8/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs SANGAM NAGA RAJA, NELLORE
ITA 559/VIZ/2018[2011-12]Status: Disposed23/8/2019AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs NAVEEN GUPTA, VISAKHAPATNAM
ITA 515/VIZ/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs PAWAN KUMAR GUPTA, VISAKHAPATNAM
ITA 514/VIZ/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs SRINIVASA BOMMIDALA, GUNTUR
ITA 447/VIZ/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY vs THE INDEPENDENT FULL GOSPEL CHURCHES, RAJAHMUNDRY
ITA 377/VIZ/2018[2013-14]Status: Disposed23/8/2019AY 2013-14
INCOME TAX OFFICER, WARD-1, TENALI vs KAKATEEYA MUTAULLAY AIDED THRIFT CREDIT CO-OPERATIVE SOCIETY LIMITED, TENALI
ITA 350/VIZ/2018[2015-16]Status: Disposed23/8/2019AY 2015-16
INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY vs AGRICULTURAL MARKET COMMITTE, AKIVEEDU
ITA 316/VIZ/2018[2005-2006]Status: Disposed23/8/2019AY 2005-2006
GUDIMETLA SAROJA,PENUMANTRA MANDAL, WEST GODAVARI DISTRICT vs INCOME TAX OFFICER, WARD-1, TANUKU
ITA 215/VIZ/2018[2013-2014]Status: Disposed23/8/2019AY 2013-2014
ABHIRUCHI FOODS,PENUMANTRA MANDAL, W.G.DIST. vs INCOME TAX OFFICER, WARD-1, TANUKU
ITA 214/VIZ/2018[2013-2014]Status: Disposed23/8/2019AY 2013-2014
THE ACIT, VISAKHAPATNAM vs SRI BADIGANTLA SIRNIVASA RAO, KAKINADA
ITA 90/VIZ/2017[2009-2010]Status: Disposed23/8/2019AY 2009-2010
THE ACIT, VISAKHAPATNAM vs SRI BADIGANTLA SIRNIVASA RAO, KAKINADA
ITA 89/VIZ/2017[2009-2010]Status: Disposed23/8/2019AY 2009-2010
DY CIT, CENTRAL CIRCLE, VIJAYAWADA vs GURRAM GOVARDHAN RAO, VIJAYWAADA
ITA 523/VIZ/2017[2014-15]Status: Disposed23/8/2019AY 2014-15
