← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
THE INCOME TAX OFFICER, EXEMPTIONS WARD, GUNTUR vs EVANGELICAL ASSOCIATION FOR REVIVAL EDUCATION, TENALI
ITA 435/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE INCOME TAX OFFICER, WARD-1, TENALI vs AMARCHAND DEVARAJJI, TENALI
ITA 432/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs PRABHAT INFRATECH, RAJAHMUNDRY
ITA 431/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs PRABHAT INFRATECH, RAJAHMUNDRY
ITA 430/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SRI CHAITANYA EDUCATIONAL SOCIETY, RAJAHMUNDRY
ITA 427/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SRI KOUNDINY EDUCATIONAL SOCIETY, RAJAHMUNDRY
ITA 426/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY vs SRI KOUNDINY EDUCATIONAL SOCIETY, RAJAHMUNDRY
ITA 425/VIZ/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
THE INCOME TAX OFFICER, WARD-2, BHIMAVARAM vs MHM FISH TRADING COMPANY, AKIVIDU
ITA 422/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs SRIDHAR GARUDA, VISAKHAPATNAM
ITA 402/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), SRIKAKULAM vs DHARMANA SASIDHAR, SRIKAKULAM
ITA 400/VIZ/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
THE INCOME TAX OFFICER, WARD-1, TUNI vs VELUGU DEVI, P.CHODIPALLIPETA, THONNDANGI(M)
ITA 399/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE INCOME TAX OFFICER, WARD-1, MACHILIPATNAM vs CHENNU BHASKARA RAO, MACHILIPATNAM
ITA 375/VIZ/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA vs MADHAVA HI-TECH COLD STORAGE PRIVATE LIMITED, VIJAYAWADA
ITA 361/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs THE ARYAPURAM COOPERATIVE URBAN BANK LIMITED, RAJAHMUNDRY
ITA 360/VIZ/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
THE INCOME TAX OFFICER, WARD-1, GUNTUR vs YELCHURI LAKSHMI KANTHA RAO, GUNTUR
ITA 338/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs BKV INDUSTRIES LIMITED, GUNTUR
ITA 329/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
ARIHANT CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 325/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
ARIHANT CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 324/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
ARIHANT CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 323/VIZ/2019[2013-14]Status: Disposed23/8/2019AY 2013-14
ARIHANT CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 322/VIZ/2019[2012-13]Status: Disposed23/8/2019AY 2012-13
