Search
Search
ITAT
High Courts
Supreme Court
Phrases
AI Research
History
Loading judgment…
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), , RAJAHMUNDRY vs PRABHAT INFRATECH,, RAJAHMUNDRY | BharatTax
Home
/
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), , RAJAHMUNDRY vs. PRABHAT INFRATECH,, RAJAHMUNDRY
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), , RAJAHMUNDRY vs. PRABHAT INFRATECH,, RAJAHMUNDRY
Bookmark
Report Error
PDF
ITA 430/VIZ/2019
Status: Disposed
ITAT Visakhapatnam
23 August 2019
AY 2013-14
Judgment text not available
The text for this order has not been extracted yet.
Download PDF Instead
