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ITAT Visakhapatnam Bench
4,019 judgments
THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM vs POTLURI PHANENDRS BABU, VISAKHAPATNAM
ITA 490/VIZ/2019[2009-10]Status: Disposed23/8/2019AY 2009-10
THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM vs POTLURI PHANENDRS BABU, VISAKHAPATNAM
ITA 489/VIZ/2019[2008-09]Status: Disposed23/8/2019AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs SRI RAMALINGESWARA MODERN RICE MILL, PENUGUDURU
ITA 486/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE INCOME TAX OFFICER, WARD-3, SRIKAKULAM vs SRI RAMALINGESWARA MODERN RICE MILL, PENUGUDURU
ITA 485/VIZ/2019[2002-03]Status: Disposed23/8/2019AY 2002-03
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SRIVALLI SHIPPING & TRANSPORT PRIVATE LIMITED, VISAKHAPATNAM
ITA 483/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM vs FACOR ALLOYS LIMITED, GARIVIDI
ITA 482/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM vs FACOR ALLOYS LIMITED, GARIVIDI
ITA 481/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs PATCHAVA SRINIVAS BABU, VISAKHAPATNAM
ITA 461/VIZ/2019[2008-09]Status: Disposed23/8/2019AY 2008-09
THE INCOME TAX OFFICER, WARD-1(3), GUNTUR vs SINGAMSETTY RAMAKRISHNA, GUNTUR
ITA 46/VIZ/2019[2014-15]Status: Disposed23/8/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs BHASKAR POULTRY, VISAKHAPATNAM
ITA 459/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs PATTABHI RAMA RAO CHILUKURI, VISAKHAPATNAM
ITA 456/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs B.SRINIVASA RAO, KAKINADA
ITA 45/VIZ/2019[2010-11]Status: Disposed23/8/2019AY 2010-11
THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM vs RADHIKA KRISHNA BOPPANA, VISAKHAPATNAM
ITA 448/VIZ/2019[2011-12]Status: Disposed23/8/2019AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs MADANA VEERA REDDY, GUNTUR
ITA 443/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs MADANA NAGI REDDY, GUNTUR
ITA 442/VIZ/2019[2016-17]Status: Disposed23/8/2019AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs MADANA NAGI REDDY, GUNTUR
ITA 441/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs MADANA SUMATHI, GUNTUR
ITA 440/VIZ/2019[2016-17]Status: Disposed23/8/2019AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs MADANA SUMATHI, GUNTUR
ITA 439/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs KUNDURU SITA, GUNTUR
ITA 438/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs VENUKURI MADHAVI, GUNTUR
ITA 437/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16
