← All Benches

ITAT Visakhapatnam Bench

4,019 judgments

B.NAGESWARI,VISAKHAPATNAM vs THE DY CIT, VISAKHAPATNAM

ITA 338/VIZ/2015[2005-06]Status: Disposed25/9/2019AY 2005-06

G.T.MOHAN RAO,KAKINADA vs THE ITO, KAKINADA

ITA 182/VIZ/2015[]Status: Disposed25/9/2019

B.NAGESWARI,VISAKHAPATNAM vs THE ITO, WARD - 1 (4), VISAKHAPATNAM

ITA 583/VIZ/2013[2005-06]Status: Disposed25/9/2019AY 2005-06

B.S.SUBBA RAO,VISAKHAPATNAM vs THE ITO, WARD - 1 (4), VISAKHAPATNAM

ITA 582/VIZ/2013[2005-06]Status: Disposed25/9/2019AY 2005-06

SYED RAHMAN SHARIFF,VISAKHAPATNAM vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 581/VIZ/2013[2007-08]Status: Disposed25/9/2019AY 2007-08

SYED ABDULLAH SHARIFF,VISAKHAPATNAM vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 580/VIZ/2013[2007-08]Status: Disposed25/9/2019AY 2007-08

SYED IBRAHIM SHARIFF,VISAKHAPATNAM vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 579/VIZ/2013[2007-08]Status: Disposed25/9/2019AY 2007-08

SYED YAKUB SHARIFF,VISAKHAPATNAM vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 578/VIZ/2013[2007-08]Status: Disposed25/9/2019AY 2007-08

SYED MOHAMMED SHARIFF,VISAKHAPATNAM vs THE DCIT, CENTRAL CIRCLE-1, VISAKHAPATNAM

ITA 577/VIZ/2013[2007-08]Status: Disposed25/9/2019AY 2007-08

SIRIPURAPU VENKATA RAMANA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(4), VISAKHAPATNAM

ITA 124/VIZ/2018[2009-10]Status: Disposed28/8/2019AY 2009-10

M/S. ABC ENGINEERING WORKS,VIJAYAWADA vs THE DY. CIT, VIJAYAWADA

ITA 75/VIZ/2017[2012-2013]Status: Disposed28/8/2019AY 2012-2013

THE ACIT, VIJAYAWADA vs M/S. ABC ENGINEERING WORKS, VIJAYAWADA

ITA 445/VIZ/2016[2008-2009]Status: Disposed28/8/2019AY 2008-2009

THE ACIT, VIJAYAWADA vs M/S. ABC ENGINEERING WORKS, VIJAYAWADA

ITA 442/VIZ/2016[2009-2010]Status: Disposed28/8/2019AY 2009-2010

THE ACIT, VIJAYAWADA vs M/S. ABC ENGINEERING WORKERS, VIJAYAWADA

ITA 235/VIZ/2015[2010-11]Status: Disposed28/8/2019AY 2010-11

M/S ABC ENGINEERING WORKS,VIJAYAWADA vs THE DCIT, VIJAYAWADA

ITA 210/VIZ/2015[2010-11]Status: Disposed28/8/2019AY 2010-11

DY. CIT, CIRCLE - 2(1), VIJAYAWADA vs M/S ABC ENGINEERING WORKS, VIJAYAWADA

ITA 112/VIZ/2013[2008-09]Status: Disposed28/8/2019AY 2008-09

DCIT, CIRCLE-1(1), GUNTUR vs CHUKKAPALLI MALLIKARJUNA, CHOWDAVARAM

ITA 507/VIZ/2019[2015-16]Status: Disposed23/8/2019AY 2015-16

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE -2(1), RAJAHMUNDRY vs SWATANTRA CANCER HOSPITAL AND RESEARCH CENTRE PRIVATE LIMITED, RAJAHMUNDRY

ITA 502/VIZ/2019[2005-06]Status: Heard23/8/2019AY 2005-06

THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), GUNTUR vs KOVELAMUDI RAVINDRA, GUNTUR

ITA 50/VIZ/2019[2011-12]Status: Disposed23/8/2019AY 2011-12

THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-11), VISAKHAPATNAM vs VPT CARGO HANDLING DIVISION(TRAFFIC DEPARTMENT) EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED, (EARLIER KNOWN AS M/S DOCK LABOUR BOARD EMPLOYEES CO-OPERATIVE CREDIT SOCIETY LIMITED), VISAKHAPATNAM

ITA 496/VIZ/2019[2012-13]Status: Disposed23/8/2019AY 2012-13