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ITAT Visakhapatnam Bench
4,019 judgments
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs SRI KRISHNA ENGINEERING & CONSTRUCTIONS COMPANY, VISAKHAPATNAM
ITA 474/VIZ/2019[2014-15]Status: Disposed25/9/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs NEM ENGINEERING PROJECTS PRIVATE LIMITED, VISAKHAPATNAM
ITA 458/VIZ/2019[2012-13]Status: Disposed25/9/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM vs DASARI KASI VISWANADHAM, VISAKHAPATNAM
ITA 412/VIZ/2019[2013-14]Status: Disposed25/9/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM vs YONA SMELTERS PRIVATE LIMITED, VISAKHAPATNAM
ITA 411/VIZ/2019[2012-13]Status: Disposed25/9/2019AY 2012-13
GRANDHI ARAVINDAM,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX., CIRCLE-1, RAJAHMUNDRY
ITA 345/VIZ/2019[2006-07]Status: Disposed25/9/2019AY 2006-07
GRANDHI ARAVINDAM,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX., CIRCLE-1, RAJAHMUNDRY
ITA 344/VIZ/2019[2005-06]Status: Disposed25/9/2019AY 2005-06
GRANDHI ARAVINDAM,RAJAHMUNDRY vs THE ASSISTANT COMMISSIONER OF INCOME TAX., CIRCLE-1, RAJAHMUNDRY
ITA 342/VIZ/2019[2003-04]Status: Disposed25/9/2019AY 2003-04
RAMARAJ VARMA JOINT VENTURES,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 309/VIZ/2019[2015-16]Status: Disposed25/9/2019AY 2015-16
BOLLA RAMU,TADEPALLIGUDEM vs THE INCOME TAX OFFICER, WARD-1, TADEPALLIGUDEM
ITA 260/VIZ/2019[2014-15]Status: Disposed25/9/2019AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VIJAYAWADA vs KAPIL INFRA AVENUES PRIVATE LIMITED, VIJAYAWADA
ITA 253/VIZ/2019[2015-16]Status: Disposed25/9/2019AY 2015-16
MALLIDI BHUPATHI REDDY,RVULAPALEM vs THE JOINT COMMISSIONER OF INCOME TAX, RANGE-2, RAJAHMUNDRY
ITA 169/VIZ/2019[2011-12]Status: Disposed25/9/2019AY 2011-12
SRI SRUJANA EDUCATIONAL SOCIETY,VISAKHAPATNAM vs THE INCOME TAX OFFICER, EXEMPTIONS, VISAKHAPATNAM
ITA 157/VIZ/2019[2015-16]Status: Disposed25/9/2019AY 2015-16
BHARAT HEAVY ELECTRICAL LIMITED (HPVP UNIT) FORMERLY KNOWN AS BHARAT HEAVY PLATE AND VESSELS LIMITED,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-3, VISAKHAPATNAM
ITA 129/VIZ/2019[2012-13]Status: Disposed25/9/2019AY 2012-13
BHARAT HEAVY ELECTRICAL LIMITED (HPVP UNIT) FORMERLY KNOWN AS BHARAT HEAVY PLATE AND VESSELS LIMITED,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-3, VISAKHAPATNAM
ITA 128/VIZ/2019[2011-12]Status: Disposed25/9/2019AY 2011-12
BALAJI STEEL TRADERS,ONGOLE vs THE INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM
ITA 112/VIZ/2019[2014-15]Status: Disposed25/9/2019AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs SAI BALAJI CONSTRUCTIONS, GUNTUR
ITA 465/VIZ/2018[2006-07]Status: Disposed25/9/2019AY 2006-07
SHRI MANU LOKRAMDAS MENDA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-6(2), VISAKHAPATNAM
ITA 332/VIZ/2018[2016-17]Status: Disposed25/9/2019AY 2016-17
SHRI MANU LOKRAMDAS MENDA,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-6(2), VISAKHAPATNAM
ITA 331/VIZ/2018[2016-147]Status: Disposed25/9/2019AY 2016-147
ASST. CIT-3(1), VISAKHAPATNAM vs LG POLYMERS INDIA PVT LTD., VISAKHAPATNAM
ITA 18/VIZ/2018[2009-10]Status: Disposed25/9/2019AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA vs KAPIL INFRA AVENUES PRIVATE LIMITED, VIJAYAWADA
ITA 141/VIZ/2018[2014-15]Status: Disposed25/9/2019AY 2014-15
