← All Benches
ITAT Visakhapatnam Bench
4,019 judgments
ACIT., CIRCLE - 1(1), VIJAYAWADA vs M/S SRI BHASKAR CONTRACTORS COMPANY,
ITA 109/VIZ/2013[2008-2009]Status: Disposed4/10/2019AY 2008-2009
THE DCIT, CIRCLE-3(1) (TDS), VIJAYAWADA vs M/S SOUTHERN POWER DISTRIBUTION COMPANY OF A.P. LTD., TIRUPATHI
ITA 452/VIZ/2010[2008-09]Status: Disposed4/10/2019AY 2008-09
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs EMMAR LOGISTICS PRIVATE LIMITED, VISAKHAPATNAM
ITA 463/VIZ/2019[2015-16]Status: Disposed27/9/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs EMMAR LOGISTICS PRIVATE LIMITED, VISAKHAPATNAM
ITA 462/VIZ/2019[2013-14]Status: Disposed27/9/2019AY 2013-14
MOGASALI VENKATA RAJYA LAKSHMI,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 34/VIZ/2019[2012-13]Status: Disposed27/9/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), RAJAHMUNDRY vs THE ARYAPURAM COOPERATIVE URBAN BANK LIMITED, RAJAHMUNDRY
ITA 239/VIZ/2019[2011-12]Status: Disposed27/9/2019AY 2011-12
MOTURY KANAKESWARA RAO,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 513/VIZ/2018[2003-04]Status: Disposed27/9/2019AY 2003-04
MOTURY KANAKESWARA RAO,ELURU vs THE INCOME TAX OFFICER, WARD-1, ELURU
ITA 512/VIZ/2018[2002-03]Status: Disposed27/9/2019AY 2002-03
UDAYA BHASKARA CONSTRUCTIONS,UNDRAJAVARAM vs THE INCOME TAX OFFICER, WARD-2, TANUKU
ITA 143/VIZ/2018[2010-11]Status: Disposed27/9/2019AY 2010-11
M/S MANDUKURI BANGARAMMA CHARITABLE TRUST,.,VISAKHAPATNAM vs THE CIT-2, VISAKHAPATNAM
ITA 606/VIZ/2014[]Status: Disposed27/9/2019
M/S SAI CONCRETE PAVERS PVT. LTD.,VISAKHAPATNAM vs THE DCIT, CIRCLE - 4(1), VISAKHAPATNAM
ITA 572/VIZ/2013[2008-09]Status: Disposed27/9/2019AY 2008-09
THE DY. CIT, CIRCLE - 2(1), VIJAYAWADA vs M/S PANC TRANSPORTERS, VIJAYAWADA
ITA 43/VIZ/2013[2008-09]Status: Disposed27/9/2019AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs BHARAT HEAVY PLATE & VESSEL LIMITTED, VISAKHAPATNAM
ITA 457/VIZ/2019[2012-13]Status: Disposed26/9/2019AY 2012-13
ERRAMILLI GURUNADHA SASTRY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 425/VIZ/2018[2008-09]Status: Disposed26/9/2019AY 2008-09
ERRAMILLI GURUNADHA SASTRY,VISAKHAPATNAM vs INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 424/VIZ/2018[2007-08]Status: Disposed26/9/2019AY 2007-08
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs SRI Y VENKANA CHOUDARY, VISAKHAPATNAM
ITA 272/VIZ/2018[2014-2015]Status: Disposed26/9/2019AY 2014-2015
SMT. SHAIK HASEENA FARUQ,VIJAYAWADA vs THE ITO, VIJAYAWADA
ITA 66/VIZ/2017[2011-2012]Status: Disposed26/9/2019AY 2011-2012
ACIT, CIRCLE-4(1), VISAKHAPATNAM vs G. UMA SAI PRASAD, VISAKHAPATNAM
ITA 509/VIZ/2019[2015-16]Status: Disposed25/9/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), GUNTUR vs TIRUMALA MILK PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 49/VIZ/2019[2015-16]Status: Disposed25/9/2019AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), GUNTUR vs TIRUMALA MILK PRODUCTS PRIVATE LIMITED, GUNTUR
ITA 48/VIZ/2019[2014-15]Status: Disposed25/9/2019AY 2014-15
