← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
JAYANARAYANA EDUCATIONAL WELFARE SOCIETY,VISAKHAPATNAM vs INCOME TAX OFFICER (EXEMPTIONS), VISAKHAPATNAM
ITA 41/VIZ/2019[2018-19]Status: Disposed30/10/2019AY 2018-19
THE INCOME TAX OFFICER, WARD-2(2), GUNTUR vs VICTORIA CONSTRUCTIONS, GUNTUR
ITA 539/VIZ/2018[2012-13]Status: Disposed30/10/2019AY 2012-13
GUTHEY RAMAKRISHNA,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 373/VIZ/2018[2010-11]Status: Disposed30/10/2019AY 2010-11
GUTHEY RAMAKRISHNA,VISAKHAPATNAM vs DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 372/VIZ/2018[2009-10]Status: Disposed30/10/2019AY 2009-10
Y.LAKSHMI NARASIMHA MURTHY,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VISAKHAPATNAM
ITA 125/VIZ/2018[2009-10]Status: Disposed30/10/2019AY 2009-10
N.RADHA KRISHNA MURTHY,HYDERABAD vs DCIT, VISAKHAPATNAM
ITA 542/VIZ/2017[2008-09]Status: Disposed30/10/2019AY 2008-09
PURNA CHANDRA KISHAN KAZA,VISAKHAPATNAM vs THE ITO, VISAKHAPATNAM
ITA 185/VIZ/2015[2010-11]Status: Disposed30/10/2019AY 2010-11
THE ACIT, CIRCLE - 1, RAJAHMUNDRY vs THE ANDHRA PRADESH PAPER MILLS LTD., HYDERABAD
ITA 6/VIZ/2014[2009-10]Status: Disposed30/10/2019AY 2009-10
THE ACIT, CIRCLE - 1, RAJAHMUNDRY vs THE ANDHRA PRADESH PAPER MILLS LTD., HYDERABAD
ITA 5/VIZ/2014[2008-09]Status: Disposed30/10/2019AY 2008-09
THE ACIT, CIRCLE - 1, RAJAHMUNDRY vs THE ANDHRA PRADESH PAPER MILLS LTD., HYDERABAD
ITA 4/VIZ/2014[2007-08]Status: Disposed30/10/2019AY 2007-08
VIKAS EDUCATRIONAL SOCIETY,VISAKHAPATNAM vs THE ITO, WARD - 3(2), VISAKHAPATNAM
ITA 386/VIZ/2014[2010-11]Status: Disposed30/10/2019AY 2010-11
VIKAS EDUCATRIONAL SOCIETY,VISAKHAPATNAM vs THE ITO, WARD - 3(2), VISAKHAPATNAM
ITA 385/VIZ/2014[2009-10]Status: Disposed30/10/2019AY 2009-10
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHARA PRADESH LIMITED TIRUPATI,TIRUPATI vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS), VIJAYAWADA
ITA 518/VIZ/2019[2010-11]Status: Disposed4/10/2019AY 2010-11
SOUTHERN POWER DISTRIBUTION COMPANY OF ANDHARA PRADESH LIMITED,TIRUPATI vs THE DEPUTY COMMISSIONER OF INCOME TAX (TDS), VIJAYAWADA
ITA 517/VIZ/2019[2009-10]Status: Disposed4/10/2019AY 2009-10
NATTA SURYA RAO,TANUKU vs THE INCOME TAX OFFICER, WARD-1, TANUKU
ITA 404/VIZ/2019[2009-10]Status: Disposed4/10/2019AY 2009-10
EMMAR LOGISTICS PRIVATE LIMITED,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM
ITA 130/VIZ/2019[2013-14]Status: Disposed4/10/2019AY 2013-14
INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY vs RURAL INDIA SELF DEVELOPMENT TRUST, RAJAHMUNDRY
ITA 378/VIZ/2018[2013-14]Status: Disposed4/10/2019AY 2013-14
ITO, WARD - 2(4), VIJAYAWADA vs APPLE ELEVATORS PRIVATE LIMITED., VIJAYAWADA
ITA 525/VIZ/2017[2012-13]Status: Disposed4/10/2019AY 2012-13
ACIT, CIRCLE-3(1), VIJAYAWADA vs SRI BHASKAR CONTRACTORS COMPANY, VIJAYAWADA
ITA 432/VIZ/2017[2012-2013]Status: Disposed4/10/2019AY 2012-2013
ANDHRA PRADESH CAPITAL REGION DEVELOPMENT AUTHORITY,VIJAYAWADA vs ACIT, CIRCLE-3(1), VIJAYAWADA
ITA 394/VIZ/2017[2008-2009]Status: Disposed4/10/2019AY 2008-2009