← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
ASHA SANGHAVI,RAJAHMUNDRY vs INCOME TAX OFFICER, WARD-2, RAJAHMUNDRY
ITA 33/VIZ/2019[2011-12]Status: Disposed14/11/2019AY 2011-12
GRANDHI ANUPAMA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 266/VIZ/2019[2012-13]Status: Disposed14/11/2019AY 2012-13
VENKATESWARA VARA PRASAD RAO KARIPINENI,KAKINADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA
ITA 178/VIZ/2019[2014-15]Status: Disposed14/11/2019AY 2014-15
METTUPALAYAM SABAPATI,SRIKAKAULAM vs THE INCOME TAX OFFICER, WARD-1, SRIKAKULAM
ITA 92/VIZ/2019[2014-15]Status: Disposed8/11/2019AY 2014-15
K.LATCHA REDDY AND M.V.REDDY,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-3, RAJAHMUNDRY
ITA 91/VIZ/2019[2007-08]Status: Disposed8/11/2019AY 2007-08
SAKALABAKTULA VAIKUNTA RAO,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 61/VIZ/2019[2013-14]Status: Disposed8/11/2019AY 2013-14
SAKALABAKTULA VAIKUNTA RAO,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 60/VIZ/2019[2013-14]Status: Disposed8/11/2019AY 2013-14
GADDE HARI PRASADA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 368/VIZ/2019[2006-07]Status: Disposed8/11/2019AY 2006-07
GADDE KISHNA,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(3), VIJAYAWADA
ITA 367/VIZ/2019[2006-07]Status: Disposed8/11/2019AY 2006-07
CONCORD LOGISTICS,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-4(1), VISAKHAPATNAM
ITA 349/VIZ/2019[2014-15]Status: Disposed8/11/2019AY 2014-15
SABALA FOUNDATION,BHIMAVARAM vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 288/VIZ/2019[2019-20]Status: Disposed8/11/2019AY 2019-20
SABALA FOUNDATION,BHIMAVARAM vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 287/VIZ/2019[2019-20]Status: Disposed8/11/2019AY 2019-20
THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA vs THE KADAPA DISTRICT WEAKER SECTION SARVODAYA SANGHAM, KADAPA
ITA 2/VIZ/2019[2015-16]Status: Disposed8/11/2019AY 2015-16
AS STEEL TRADERS( vs P) PRIVATE LIMITED,VISAKHAPATNAM
ITA 180/VIZ/2019[2014-15]Status: Disposed8/11/2019AY 2014-15
PRIYANKA REAL ESTATES & DEVELOPERS,RAJAHMUNDRY vs THE INCOME TAX OFFICER, WARD-2(2), RAJAHMUNDRY
ITA 175/VIZ/2019[2005-06]Status: Disposed8/11/2019AY 2005-06
CHEBOLU LAKSHMI,VISAKHAPATNAM vs ITO, WARD-2(1), VISAKHAPATNAM
ITA 6/VIZ/2018[2007-08]Status: Disposed8/11/2019AY 2007-08
BOMMANA RAJKUMAR,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RAJAHMUNDRY
ITA 548/VIZ/2018[2014-15]Status: Disposed8/11/2019AY 2014-15
BOMMANA RAJKUMAR,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RAJAHMUNDRY
ITA 547/VIZ/2018[2013-14]Status: Disposed8/11/2019AY 2013-14
BOMMANA RAJKUMAR,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RAJAHMUNDRY
ITA 546/VIZ/2018[2012-13]Status: Disposed8/11/2019AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs KIMIDI SURAPU NAIDU JUTE TWINE INDUSTRIES PRIVATE LIMITED, SRIKAKULAM
ITA 416/VIZ/2019[2015-16]Status: Disposed30/10/2019AY 2015-16