← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
M. R.GOVT COLLEGE OF MUSIC AND DANCE,VIZIANAGARAM vs THE INCOME TAX OFFICER TDS, WARD-2, VISAKHAPATNAM
ITA 544/VIZ/2019[2013-14]Status: Disposed11/12/2019AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, KAKINADA vs CRESCO TECHNOLOGY PRIVATE LIMITED, BALABADRAPURAM
ITA 513/VIZ/2019[2012-13]Status: Disposed11/12/2019AY 2012-13
GANESH KUMAR VASUPALLI,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 410/VIZ/2019[2014-15]Status: Disposed11/12/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SUNRAY GREEN SPACE PRIVATE LIMITED, VISAKHAPATNAM
ITA 274/VIZ/2018[2014-15]Status: Disposed11/12/2019AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs SUNRAY GREEN SPACE PRIVATE LIMITED, VISAKHAPATNAM
ITA 273/VIZ/2018[2013-14]Status: Disposed11/12/2019AY 2013-14
THE ACIT, CIRCLE-1(1), VISAKHAPATNAM vs A.VENKATA MONISH SAMARENDRA ROW, VISAKHAPATNAM
ITA 693/VIZ/2013[2010-11]Status: Disposed11/12/2019AY 2010-11
THE ITO, WARD-1(1), VISAKHAPATNAM vs SMT. ANKITHAM INDRANI JAGGA ROW, VISAKHAPATNAM
ITA 692/VIZ/2013[2010-11]Status: Disposed11/12/2019AY 2010-11
ANKITHAM VENKATA MONISH SAMARENDRA ROW,VISAKHAPATNAM vs THE ACIT, CIRCLE-1(1), VISAKHAPATNAM
ITA 685/VIZ/2013[2010-11]Status: Disposed11/12/2019AY 2010-11
ANKITHAM JAGGA ROW INDRANI,VISAKHAPATNAM vs THE ITO, WARD - 1(1), VISAKHAPATNAM
ITA 684/VIZ/2013[2010-11]Status: Disposed11/12/2019AY 2010-11
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs M/S. A.S.RAJA SONS ENTERPRISES PRIVATE LIMITED, VISAKHAPATNAM
ITA 667/VIZ/2019[2015-2016]Status: Disposed26/11/2019AY 2015-2016
MAHENDRA KUMAR JAIN,VISAKHAPATNAM vs THE ASSISANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 570/VIZ/2019[2016-2017]Status: Disposed22/11/2019AY 2016-2017
MANCHUKONDA VAMSI KRISHNA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 564/VIZ/2019[2016-17]Status: Disposed22/11/2019AY 2016-17
PREMJI JIVARAJ PATEL,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-5(3), VISAKHAPATNAM
ITA 52/VIZ/2019[2007-08]Status: Disposed22/11/2019AY 2007-08
THE INCOME TAX OFFICER, WARD-1, TUNI vs KASIREDDY VENKATESWARA RAO, TUNI
ITA 397/VIZ/2019[2011-12]Status: Disposed22/11/2019AY 2011-12
JALDU KALYAN RAMA,MACHILIPATNAM vs THE INCOME TAX OFFICER, WARD-1, MACHILIPATNAM
ITA 250/VIZ/2019[2013-14]Status: Disposed22/11/2019AY 2013-14
TULASI RAMACHANDRA PRABHU,GUNTUR vs THE CIT(A)-1, GUNTUR
ITA 288/VIZ/2016[2012-2013]Status: Disposed22/11/2019AY 2012-2013
SANAPALA SATYANARAYANA,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM
ITA 63/VIZ/2019[2013-14]Status: Disposed14/11/2019AY 2013-14
THE INCOME TAX OFFICER, WARD-2(1), VISAKHAPATNAM vs PVV RAMAKRISHNA REDDY, SECUNDERABAD
ITA 499/VIZ/2019[2007-08]Status: Disposed14/11/2019AY 2007-08
GRANDHI MANOJ KUMAR HUF,ELURU vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, VISAKHAPATNAM
ITA 398/VIZ/2019[2002-03]Status: Disposed14/11/2019AY 2002-03
SRI RAMAA COTTON GINNING & OIL MILLS,KOYAVARIPALEM vs THE INCOME TAX OFFICER, WARD-2(3), GUNTUR
ITA 346/VIZ/2019[2015-16]Status: Disposed14/11/2019AY 2015-16
