← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-5(1), VISAKHAPATNAM vs VIZAG COMPANY STEEL, VISAKHAPATNAM
ITA 531/VIZ/2018[2009-10]Status: Disposed8/1/2020AY 2009-10
THE AROGYA LAKSHMI HEALTH CARE PRIVATE LIMITED,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(5), VISAKHAPATNAM
ITA 454/VIZ/2018[2014-15]Status: Disposed8/1/2020AY 2014-15
ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs PEOPLE COMBINE AVENUES LIMITED, VISAKHAPATNAM
ITA 404/VIZ/2018[2012-13]Status: Disposed8/1/2020AY 2012-13
THE ACIT, VISAKHAPATNAM vs M/S. ANIL NERRUKONDA EDUCATIONAL SOCIETY, VISAKHAPATNAM
ITA 297/VIZ/2017[2013-2014]Status: Disposed8/1/2020AY 2013-2014
M/S. WORD IN ACTION OUTREACH,RAJAHMUNDRY vs THE CIT, RAJAHMUNDRY
ITA 258/VIZ/2016[2011-2012]Status: Disposed8/1/2020AY 2011-2012
SRI JAGANNADHA SWAMY, SRI ANJANEYA SWAMY, SRI VENKATESWARA SWAMY TEMPLES,GUNTUR vs THE ITO(EXEMPTIONS), GUNTUR
ITA 363/VIZ/2015[2006-07]Status: Disposed8/1/2020AY 2006-07
CHANGANTI SATYANARAYANA,NARSAPUR vs THE ITO, WARD - 1, PALAKOL
ITA 199/VIZ/2014[2009-10]Status: Disposed8/1/2020AY 2009-10
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE MAHARAJA CO-OPERATIVE URBAN BANK LIMITED, VISAKHAPATNAM
ITA 454/VIZ/2019[2015-16]Status: Disposed18/12/2019AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs THE MAHARAJA CO-OPERATIVE URBAN BANK LIMITED, VISAKHAPATNAM
ITA 453/VIZ/2019[2014-15]Status: Disposed18/12/2019AY 2014-15
JETHMALJI BIPIN KUMAR,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(2), VISAKHAPATNAM
ITA 104/VIZ/2019[2011-12]Status: Disposed18/12/2019AY 2011-12
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs NAVARATNA ESTATES, VISAKHAPATNAM
ITA 617/VIZ/2018[2014-15]Status: Disposed18/12/2019AY 2014-15
KOTHAKOTA SRI RAMULU,VIZIANAGARAM vs THE INCOME TAX OFFICER, WARD-2, VIZIANAGARAM
ITA 611/VIZ/2018[2010-11]Status: Disposed18/12/2019AY 2010-11
THE ACIT(EXEMPTIONS), VIJAYAWADA vs THE DIOCESE OF GUNTUR SOCIETY, GUNTUR
ITA 390/VIZ/2016[2007-2008]Status: Disposed18/12/2019AY 2007-2008
THE ACIT, (EXEMPTIONS), VIJAYAWADA vs M/S. THE DIOCESE OF GUNTUR SOCIETY, GUNTUR
ITA 151/VIZ/2016[2011-2012]Status: Disposed18/12/2019AY 2011-2012
M/S. DINAKAR SAI CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 597/VIZ/2019[2014-2015]Status: Disposed11/12/2019AY 2014-2015
M/S. DINAKAR SAI CONSTRUCTIONS,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 596/VIZ/2019[2012-2013]Status: Disposed11/12/2019AY 2012-2013
SURESH KUMAR JAIN,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 587/VIZ/2019[2016-2017]Status: Disposed11/12/2019AY 2016-2017
SURESH KUMAR JAIN,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 586/VIZ/2019[2015-2016]Status: Disposed11/12/2019AY 2015-2016
SURESH KUMAR JAIN,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM
ITA 585/VIZ/2019[2014-2015]Status: Disposed11/12/2019AY 2014-2015
M.R. GOVT COLLAGE OF MUSIC AND DANCE,VIZIANAGARAM vs THE INCOME TAX OFFICER (TDS), WARD-2, VISAKHAPATNAM
ITA 545/VIZ/2019[2014-15]Status: Disposed11/12/2019AY 2014-15