← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
KIMIDI SURAPU NAIDU JUTE TWINE INDUSTRIES PRIVATE LIMITED,AMADALAVALASA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(1), VISAKHAPATNAM
ITA 599/VIZ/2018[2012-13]Status: Disposed19/2/2020AY 2012-13
T.SATYANARAYANA,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 319/VIZ/2017[2004-2005]Status: Disposed17/2/2020AY 2004-2005
PATAKAMUIRI CECIL,GUNTUR vs THE INCOME TAX OFFICER, WARD-1, NARASARAOPET
ITA 9/VIZ/2019[2013-14]Status: Disposed7/2/2020AY 2013-14
SRINIVASU KINTHADA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKAHAPATNAM
ITA 514/VIZ/2019[2008-09]Status: Disposed7/2/2020AY 2008-09
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRLCE-1(1), GUNTUR vs CCL PRODUCTS(INDIA) LIMITED, DUGGIRALA
ITA 433/VIZ/2019[2015-16]Status: Disposed7/2/2020AY 2015-16
UNITED CHURCH,VISAKHAPATNAM vs THE INCOME TAX OFFICER, EXEMPTION WARD, VISAKHAPATNAM
ITA 340/VIZ/2019[2011-12]Status: Disposed7/2/2020AY 2011-12
MEE TUMMIDI BROTHERS,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-2, RAJAMAHENDRAVARAM
ITA 277/VIZ/2019[2010-11]Status: Disposed7/2/2020AY 2010-11
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR vs LALITH KUMAR BAGRECHA, GUNTUR
ITA 232/VIZ/2019[2012-13]Status: Disposed7/2/2020AY 2012-13
CHERUKURI RAGHU KIRAN,CHIMAKURTHY vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 445/VIZ/2018[2009-10]Status: Disposed7/2/2020AY 2009-10
YENUGULA CHANDRA RAO,VIJAYAWADA vs ITO, WARD-1(1), VIJAYAWADA
ITA 556/VIZ/2017[2013-14]Status: Disposed7/2/2020AY 2013-14
SUGANA SREE SUDDAPALLI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM
ITA 292/VIZ/2019[2008-09]Status: Disposed31/1/2020AY 2008-09
THE ANDHARA CRICKET ASSOCIATION,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA
ITA 403/VIZ/2019[2014-15]Status: Disposed23/1/2020AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), EXEMPTIONS CIRCLE, VIJAYAWADA vs ANDHRA CRICKET ASSOCIATION, VIJAYAWADA
ITA 377/VIZ/2019[2014-15]Status: Disposed23/1/2020AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), EXEMPTIONS CIRCLE, VIJAYAWADA vs ANDHRA CRICKET ASSOCIATION, VIJAYAWADA
ITA 376/VIZ/2019[2013-14]Status: Disposed23/1/2020AY 2013-14
THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA vs LATE SRI ANNAMALAI CHETTIAR MUTHUPALANIAPPAN, L/R SMT. MUTHUPALANIAPPAN MEENAKSHI, VIJAYAWADA
ITA 374/VIZ/2019[2012-13]Status: Disposed23/1/2020AY 2012-13
THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA vs MUTHUPALANIAPPAN MEENAKSHI, VIJAYAWADA
ITA 373/VIZ/2019[2012-13]Status: Disposed23/1/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 2(1), GUNTUR vs POLISETTY SOMASUNDARAM PRIVATE LIMITED, GUNTUR
ITA 319/VIZ/2019[2015-16]Status: Disposed23/1/2020AY 2015-16
PREM RAJ RAYEPUDI,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 251/VIZ/2019[2012-13]Status: Disposed8/1/2020AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs DHARMANA PROJECTS PRIVATE LIMITED, SRIKAKULAM
ITA 552/VIZ/2018[2012-13]Status: Disposed8/1/2020AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE -1(1), GUNTUR vs MANNAVA BAPAIAH, GUNTUR
ITA 536/VIZ/2018[2009-10]Status: Disposed8/1/2020AY 2009-10
