← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
MARNI PRASUNA,KAKINADA vs INCOME TAX OFFICER, WARD-2, KAKINADA
ITA 186/VIZ/2018[2012-13]Status: Disposed28/2/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs K.V.V.S.N.ASSOCIATES, TANUKU
ITA 111/VIZ/2018[2014-15]Status: Disposed28/2/2020AY 2014-15
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs K.V.V.S.N.ASSOCIATES, TANUKU
ITA 110/VIZ/2018[2013-14]Status: Disposed28/2/2020AY 2013-14
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs K.V.V.S.N.ASSOCIATES, TANUKU
ITA 109/VIZ/2018[2012-13]Status: Disposed28/2/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs K.V.V.S.N.ASSOCIATES, TANUKU
ITA 108/VIZ/2018[2011-12]Status: Disposed28/2/2020AY 2011-12
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, RAJAHMUNDRY vs K.V.V.S.N.ASSOCIATES, TANUKU
ITA 107/VIZ/2018[2010-11]Status: Disposed28/2/2020AY 2010-11
DHANA DHANYA LAKSHMI RICE MILL,ELURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 283/VIZ/2019[2014-15]Status: Disposed27/2/2020AY 2014-15
PARVATHANENI RAMAKRISHNA,VIJAYAWADA vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-2(1), VIJAYAWADA
ITA 72/VIZ/2019[2013-14]Status: Disposed26/2/2020AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX CIRCLE-3(1), VISAKHAPATNAM vs M/S. KALYAN AQUA & MARINE EXPORTS INDIA PRIVATE LIMITED, VISAKHAPATNAM
ITA 599/VIZ/2019[2013-2014]Status: Disposed26/2/2020AY 2013-2014
THE INCOME TAX OFFICER, WARD-4(2), VISAKHAPATNAM vs S. PUNDARIKAKSHA SWAMY(HUF), VISAKHAPATNAM
ITA 55/VIZ/2019[2009-10]Status: Disposed26/2/2020AY 2009-10
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM vs SMT. VINDHYA MUDUNURU, VISAKHAPATNAM
ITA 536/VIZ/2019[2014-15]Status: Disposed26/2/2020AY 2014-15
VISAKHA JILLA NAVA NIRMANA SAMITHI,NARSIPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALORE
ITA 152/VIZ/2019[2015-16]Status: Disposed26/2/2020AY 2015-16
CHINTALA RAMBABU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-3(3), VISAKHAPATNAM
ITA 121/VIZ/2019[2007-08]Status: Disposed26/2/2020AY 2007-08
G S L EDUCATIONAL SOCIETY,RAJAHMUNDRY vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, RAJAHMUNDRY
ITA 65/VIZ/2018[2014-15]Status: Disposed26/2/2020AY 2014-15
PARAMINA EARTH TECHNOLOGIES INC.,VIJAYAWADA vs DCIT, (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 540/VIZ/2017[2014-15]Status: Disposed26/2/2020AY 2014-15
PARAMINA EARTH TECHNOLOGIES INC.,VIJAYAWADA vs DCIT (INTERNATIONAL TAXATION), VISAKHAPATNAM
ITA 539/VIZ/2017[2013-14]Status: Disposed26/2/2020AY 2013-14
ACIT, CENTRAL CIRCLE-1, RAJAHMUNDRY vs G.S.L.EDUCATIONAL SOCIETY, RAJAHMUNDRY
ITA 384/VIZ/2017[2013-2014]Status: Disposed26/2/2020AY 2013-2014
VANGAPANDU PREM KUMAR,KAKINADA vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 270/VIZ/2019[2014-15]Status: Disposed20/2/2020AY 2014-15
AMEERULLAH KHAN,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 600/VIZ/2019[2015-2016]Status: Disposed19/2/2020AY 2015-2016
KIMIDI SURAPU NAIDU JUTE TWINE INDUSTRIES PRIVATE LIMITED., AMADALAVALASA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE - 4(1), VISAKHAPATNAM
ITA 600/VIZ/2018[2013-14]Status: Disposed19/2/2020AY 2013-14
