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ITAT Visakhapatnam Bench

4,022 judgments

SRI UPPALAPATI MANIKYALA RAO,ELURU vs THE INCOME TAX OFFICER, WARD-2, ELURU

ITA 256/VIZ/2019[2010-11]Status: Disposed17/3/2020AY 2010-11

LATE DEVERASETTY VENKATA SUBBARAO LR D.RAVI KUMAR,GUNTUR vs THE INCOME TAX OFFICER, WARD-1(3), GUNTUR

ITA 339/VIZ/2019[2008-09]Status: Disposed11/3/2020AY 2008-09

M/S. TAMILNAD MERCANTILE BANK LTD., VIJAYAWADA vs THE DY. CIT(TDS), VIJAYAWADA

ITA 257/VIZ/2017[2010-2011]Status: Disposed6/3/2020AY 2010-2011

B.SRINIVASA RAO,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(1), VIJAYAWADA

ITA 76/VIZ/2019[2015-16]Status: Disposed4/3/2020AY 2015-16

TAMILNAD MERCANTILE BANK LIMITED,GUNTUR vs THE INCOME TAX OFFICER(TDS), WARD-1, GUNTUR

ITA 246/VIZ/2019[2016-17]Status: Disposed4/3/2020AY 2016-17

TAMILNAD MERCANTILE BANK LIMITED,GUNTUR vs THE INCOME TAX OFFICER(TDS), WARD-1, GUNTUR

ITA 245/VIZ/2019[2015-16]Status: Disposed4/3/2020AY 2015-16

TAMILNAD MERCANTILE BANK LIMITED,GUNTUR vs THE INCOME TAX OFFICER(TDS), WARD-1, GUNTUR

ITA 244/VIZ/2019[2014-15]Status: Disposed4/3/2020AY 2014-15

SRI PARAMESWARI PROJECTS PRIVATE LIMITED,SRIKAKULAM vs INCOME TAX OFFICER, WARD-3, SRIKAKULAM

ITA 374/VIZ/2018[2013-14]Status: Disposed4/3/2020AY 2013-14

ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, ELURU vs 3F, INDUSTRIES LIMITED, TADEPALLIGUDEM

ITA 336/VIZ/2018[2008-2009]Status: Disposed4/3/2020AY 2008-2009

T.SATYANARAYANA,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM

ITA 320/VIZ/2017[2008-2009]Status: Disposed4/3/2020AY 2008-2009

T.SAIMATHA,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM

ITA 318/VIZ/2017[2008-2009]Status: Disposed4/3/2020AY 2008-2009

TAMMANA SURYA NARAYANA,MACHILIPATNAM vs THE INCOME TAX OFFICER, WARD-1, MACHILIPATNAM

ITA 567/VIZ/2019[2009-2010]Status: Disposed28/2/2020AY 2009-2010

THE INCOME TAX OFFICER, WARD-1(1), RAJAHMUNDRY vs KODURI VENKATESWARA SUBHAKAR SANTHARAM, RAJAHMUNDRY

ITA 503/VIZ/2019[2007-08]Status: Disposed28/2/2020AY 2007-08

THE GREEN VALLEY MINISTRIES WELFARE ASSOCIATION,VISAKHAPATNAM vs THE INCOME TAX OFFICER(EXEMPTION), VISAKHAPATNAM

ITA 468/VIZ/2019[2013-14]Status: Disposed28/2/2020AY 2013-14

THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs PAKKI TIRUPATHI RAO, VISAKHAPATNAM

ITA 447/VIZ/2019[2009-10]Status: Disposed28/2/2020AY 2009-10

THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs PAKKI NAGABHUSHANA RAO, VISAKHAPATNAM

ITA 446/VIZ/2019[2009-10]Status: Disposed28/2/2020AY 2009-10

THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs PAKKI PRABHAKAR RAO, VISAKHAPATNAM

ITA 445/VIZ/2019[2009-10]Status: Disposed28/2/2020AY 2009-10

SAGAR DURGA HOSPITAL,VISAKHAPATNAM vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VISAKHAPATNAM

ITA 363/VIZ/2019[2013-14]Status: Disposed28/2/2020AY 2013-14

FILMNAGAR COOP WELFARE SOCIETY,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BENGALORE

ITA 316/VIZ/2019[2015-16]Status: Disposed28/2/2020AY 2015-16

FILMNAGAR COOP WELFARE SOCIETY,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX (CPC), BENGALURU

ITA 315/VIZ/2019[2014-15]Status: Disposed28/2/2020AY 2014-15