← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
DY CIT, CIRCLE - 2(1), VIJAYAWADA vs GOLLA NARAYANA RAO, VIJAYAWADA
ITA 502/VIZ/2017[2012-13]Status: Disposed14/7/2020AY 2012-13
VEMURI VENKARA RAO,HYDERABAD vs THE DCIT, CENTRAL CIRCLE, VIJAYAWADA
ITA 569/VIZ/2013[2008-09]Status: Disposed26/6/2020AY 2008-09
ANNAVARAPU ENTERPRISES,VIJAYAWADA vs THE INCOME TAX OFFICER, WARD-2(4), VIJAYAWADA
ITA 4/VIZ/2020[2006-07]Status: Disposed25/6/2020AY 2006-07
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs DEVI SEA FOODS LIMITED, VISAKHAPATNAM
ITA 497/VIZ/2019[2013-14]Status: Disposed18/6/2020AY 2013-14
VIMALA DEVI SARIPALLI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD - 3(3), VISAKHAPATNAM
ITA 49/VIZ/2020[2008-09]Status: Disposed15/6/2020AY 2008-09
VIMALA DEVI SARIPALLI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD - 3(3), VISAKHAPATNAM
ITA 48/VIZ/2020[2007-08]Status: Disposed15/6/2020AY 2007-08
MANIKANTA EDUCATIONAL SOCIETY,MUMMIDIVARAM vs THE INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY
ITA 659/VIZ/2019[2014-2015]Status: Disposed15/6/2020AY 2014-2015
MANIKANTA EDUCATIONAL SOCIETY,MUMMIDIVARAM vs THE INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY
ITA 658/VIZ/2019[2013-2014]Status: Disposed15/6/2020AY 2013-2014
M.RAGHURAMA RAJU L/R OF (LATE) M RADHA MOHAN RAJU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(2), VISAKHAPATNAM
ITA 529/VIZ/2019[2007-08]Status: Disposed15/6/2020AY 2007-08
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA vs CARGO HANDLING PRIVATE WORKERS POOL TRUST, VISAKHAPATNAM
ITA 314/VIZ/2018[2012-2013]Status: Disposed8/6/2020AY 2012-2013
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA vs CARGO HANDLING PRIVATE WORKERS POOL TRUST, VISAKHAPATNAM
ITA 313/VIZ/2018[2011-2012]Status: Disposed8/6/2020AY 2011-2012
DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA vs CARGO HANDLING PRIVATE WORKERS POOL TRUST, VISAKHAPATNAM
ITA 312/VIZ/2018[2008-2009]Status: Disposed8/6/2020AY 2008-2009
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs M/S. K V MOHANA RAO AND CO PRIVITE LIMITED, VISAKHAPATNAM
ITA 539/VIZ/2019[2013-14]Status: Disposed3/6/2020AY 2013-14
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs M/S. K V R ESTATES, VIZIANAGARAM
ITA 538/VIZ/2019[2016-17]Status: Disposed3/6/2020AY 2016-17
THE INCOME TAX OFFICER, WARD-5(4), VISAKHAPATNAM vs KATEPALLE RAMACHANDRAIAH, VISAKHAPATNAM
ITA 516/VIZ/2019[2009-10]Status: Disposed3/6/2020AY 2009-10
IRRI SURYA PRAKASH RAO,NIDADAVOLE vs THE INCOME TAX OFFICER, WARD-2, TANUKU
ITA 358/VIZ/2019[2009-10]Status: Disposed3/6/2020AY 2009-10
KOLLI VENKATA MOHANA RAO,VISAKHAPATNAM vs THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM
ITA 352/VIZ/2019[2014-15]Status: Disposed3/6/2020AY 2014-15
THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), VIJAYAWADA vs CARE AND SHARE CHARITABLE TRUST, VIJAYAWADA
ITA 337/VIZ/2019[2013-14]Status: Disposed3/6/2020AY 2013-14
KILARI VENKATA ROSAIAH,GUNTUR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GUNTUR
ITA 608/VIZ/2018[2011-2012]Status: Disposed3/6/2020AY 2011-2012
THE INCOME TAX OFFICER, WARD-3, SRIKAKAULAM vs SRI VASAVI POLYMERS PRIVATE LIMITED`, RAJAM,
ITA 606/VIZ/2018[2013-14]Status: Disposed3/6/2020AY 2013-14
