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ITAT Visakhapatnam Bench
4,022 judgments
OCEAN INDIA PVT. LTD.,VISAKHAPATNAM vs THE ACIT, VISAKHAPATNAM
ITA 150/VIZ/2016[2011-12]Status: Disposed23/11/2020AY 2011-12
M/S. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY(VUDA),VISAKHAPATNAM vs THE CIT, (EXEMPTIONS), HYDERABAD
ITA 280/VIZ/2015[2010-11]Status: Disposed23/11/2020AY 2010-11
M/S. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY(VUDA),VISAKHAPATNAM vs THE CIT, (EXEMPTIONS), HYDERABAD
ITA 279/VIZ/2015[2006-07]Status: Disposed23/11/2020AY 2006-07
M/S. VISAKHAPATNAM URBAN DEVELOPMENT AUTHORITY(VUDA),VISAKHAPATNAM vs THE CIT, (EXEMPTIONS), HYDERABAD
ITA 278/VIZ/2015[2005-06]Status: Disposed23/11/2020AY 2005-06
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1, VISAKHAPATNAM vs MANCHUKONDA SHYAM, VISAKHAPATNAM
ITA 87/VIZ/2020[2016-17]Status: Disposed22/9/2020AY 2016-17
ANDAY SARADA DEVI,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-2(1), RAJAMAHENDRAVARAM
ITA 129/VIZ/2020[2015-16]Status: Disposed22/9/2020AY 2015-16
VASAVI MRO PRIVATE LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), VIJAYAWADA
ITA 125/VIZ/2020[2014-15]Status: Disposed22/9/2020AY 2014-15
M/S. DECCAN JEWELLERS PRIVATE LIMITED,VIJAYAWADA vs THE ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE-2, GUNTUR
ITA 663/VIZ/2019[2016-2017]Status: Disposed22/9/2020AY 2016-2017
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs DECCAN JEWELLERS PVT. LTD., VIJAYAWADA
ITA 572/VIZ/2019[2016-2017]Status: Disposed22/9/2020AY 2016-2017
THE SUB REGISTRAR,SARPAVARAM vs THE DIRECTOR OF INCOME TAX(INTELL), HYDERABAD
ITA 82/VIZ/2020[2011-13]Status: Disposed18/9/2020AY 2011-13
THE SUB-REGISTRAR,PEDDAPURAM vs THE DIRECTOR OF INCOME TAX(INTELL), HYDERABAD
ITA 81/VIZ/2020[2011-12]Status: Disposed18/9/2020AY 2011-12
DEPUTY COMMISSIONER OF INCOME TAX (EXEMPTIONS), VIJAYAWADA vs KANDULA LAKSHUMMA MEMORIAL EDUCATIONAL SOCIETY, KADAPA
ITA 179/VIZ/2018[2013-2014]Status: Disposed18/9/2020AY 2013-2014
ADITYA ASSOCIATES,ELURU vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, RAJAHMUNDRY
ITA 257/VIZ/2019[2015-16]Status: Disposed19/8/2020AY 2015-16
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-4(1), VISAKHAPATNAM vs ANALA ANJIBABU, VISAKHAPATNAM
ITA 415/VIZ/2019[2014-15]Status: Disposed17/8/2020AY 2014-15
CHAMBERS EDUCATIONAL SOCIETY,PALAKOL vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 8/VIZ/2020[2016-17]Status: Disposed11/8/2020AY 2016-17
CHAMBERS EDUCATIONAL SOCIETY,PALAKOL vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 7/VIZ/2020[2015-16]Status: Disposed11/8/2020AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE-(1), VISKHAPATNAM vs SRI ALLURI RAMAKRISHNA VARMA, VISAKHAPATNAM
ITA 628/VIZ/2019[2009-2010]Status: Disposed11/8/2020AY 2009-2010
SRI SATYA KALYAN MANDAVA,KAKINADA vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 680/VIZ/2019[2014-2015]Status: Disposed28/7/2020AY 2014-2015
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-3(1), VISAKHAPATNAM vs RAJENDRA BHARARIA, VISAKHAPATNAM
ITA 498/VIZ/2019[2011-12]Status: Disposed28/7/2020AY 2011-12
DIRISALA BALA MURALI,PALACOLE vs THE INCOME TAX OFFICER, WARD-1, PALACOLE
ITA 452/VIZ/2019[2011-12]Status: Disposed28/7/2020AY 2011-12
