← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs RAVI VENKATESWARALU, VISAKHAPATNAM
ITA 135/VIZ/2020[2011-12]Status: Disposed23/11/2020AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUTNUR vs KEDARESWARA CONSTRUCTIONS, GUTNUR
ITA 13/VIZ/2020[2016-17]Status: Disposed23/11/2020AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs KEDARESWARA CONSTRUCTIONS, GUNTUR
ITA 12/VIZ/2020[2015-16]Status: Disposed23/11/2020AY 2015-16
PYDIMUKKALA SUNDARA NALINI,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-2(4), VISAKHAPATNAM
ITA 113/VIZ/2020[2011-12]Status: Disposed23/11/2020AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs PARUCHURU SATISH KUMAR(HUF), GUNTUR
ITA 699/VIZ/2019[2016-17]Status: Disposed23/11/2020AY 2016-17
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, GUNTUR vs PARUCHURU SATISH KUMAR(HUF), GUNTUR
ITA 698/VIZ/2019[2015-16]Status: Disposed23/11/2020AY 2015-16
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY VMRDA,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
ITA 685/VIZ/2019[2010-2011]Status: Disposed23/11/2020AY 2010-2011
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY VMRDA,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
ITA 684/VIZ/2019[2007-2008]Status: Disposed23/11/2020AY 2007-2008
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY VMRDA,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
ITA 683/VIZ/2019[2006-2007]Status: Disposed23/11/2020AY 2006-2007
VISAKHAPATNAM METROPOLITAN REGION DEVELOPMENT AUTHORITY VMRDA,VISAKHAPATNAM vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, VISAKHAPATNAM
ITA 682/VIZ/2019[2005-2006]Status: Disposed23/11/2020AY 2005-2006
M/S. TULASI COTTON INDUSTRIES PVT. LTD,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 627/VIZ/2019[2016-2017]Status: Disposed23/11/2020AY 2016-2017
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs SILEMANKHAN & MAHABOOBKHAN, GUNTUR
ITA 571/VIZ/2019[2016-2017]Status: Disposed23/11/2020AY 2016-2017
THE INCOME TAX OFFICER, WARD-3(2), VISAKHAPATNAM vs POTLURI PHANENDRS BABU, VISAKHAPATNAM
ITA 491/VIZ/2019[2012-13]Status: Disposed23/11/2020AY 2012-13
THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR vs GHANTA PUNNA RAO, GUNTUR
ITA 354/VIZ/2019[2011-12]Status: Disposed23/11/2020AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs GRANDHI MANOJ KUMAR(HUF), VISAKHAPATNAM
ITA 334/VIZ/2019[2015-16]Status: Disposed23/11/2020AY 2015-16
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-1, VISAKHAPATNAM vs MANOJ VAIBHAV GEMS N JEWELLERS PRIVATE LIMITED, VISAKHAPATNAM
ITA 275/VIZ/2019[2013-14]Status: Disposed23/11/2020AY 2013-14
VANGAPANDU PREM KUMAR,KAKINADA vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 269/VIZ/2019[2014-15]Status: Disposed23/11/2020AY 2014-15
GHANTA PUNNA RAO,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 179/VIZ/2019[2011-12]Status: Disposed23/11/2020AY 2011-12
THE DEPUTY COMMISSIONER OF INCOME TAX(EXEMPTIONS), EXEMPTION CIRCLE, VIJAYAWADA vs C.V.S.KRISHNAMURTHY TEJA CHARITIES, TIRUPATI
ITA 111/VIZ/2019[2013-14]Status: Disposed23/11/2020AY 2013-14
M/S. V.K.D.V. SATYANARAYANA RAJU EDUCATIONAL SOCIETY,HYDERABAD vs THE ITO, RAJAHMUNDRY
ITA 439/VIZ/2016[2013-2014]Status: Disposed23/11/2020AY 2013-2014
