← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
MADAMANCHI SIVAKUMARI,GUNTUR vs THE INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 223/VIZ/2019[2013-14]Status: Disposed26/11/2020AY 2013-14
SURYANARAYANA MURTHY VEDULA,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM
ITA 105/VIZ/2019[2013-14]Status: Disposed26/11/2020AY 2013-14
KALIDINDI SATYANARANA VARMA,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 77/VIZ/2020[2010-11]Status: Disposed24/11/2020AY 2010-11
SILLA MURALI,SRIKAKULAM vs THE INCOME TAX OFFICER, WARD-2, SRIKAKULAM
ITA 76/VIZ/2020[2010-11]Status: Disposed24/11/2020AY 2010-11
FIRST TEK PRIVATE LIMITED,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 609/VIZ/2019[2011-2012]Status: Disposed24/11/2020AY 2011-2012
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA vs M/S. FIRST TEK PVT.LTD, HYDERABAD
ITA 608/VIZ/2019[2011-2012]Status: Disposed24/11/2020AY 2011-2012
THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA vs M/S. FIRST TEK PVT.LTD, HYDERABAD
ITA 607/VIZ/2019[2009-2010]Status: Disposed24/11/2020AY 2009-2010
FIRST TEK PRIVATE LIMITED,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 577/VIZ/2019[2010-2011]Status: Disposed24/11/2020AY 2010-2011
FIRST TEK PRIVATE LIMITED,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 576/VIZ/2019[2009-2010]Status: Disposed24/11/2020AY 2009-2010
FIRST TEK PRIVATE LIMITED,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 575/VIZ/2019[2008-2009]Status: Disposed24/11/2020AY 2008-2009
FIRST TEK PRIVATE LIMITED,HYDERABAD vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VIJAYAWADA
ITA 574/VIZ/2019[2007-2008]Status: Disposed24/11/2020AY 2007-2008
THE ASSISTANT COMMISSIONER OF INCOME TAX(EXEMPTION), EXEMPTION CIRCLE, VIJAYAWADA vs ANDHRA CRICKET ASSOCIATION, VIJAYAWADA
ITA 50/VIZ/2020[2016-17]Status: Disposed23/11/2020AY 2016-17
TULASI SEEDS PRIVATE LIMITED,GUNTUR vs THE ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2(1), GUNTUR
ITA 47/VIZ/2020[2017-18]Status: Disposed23/11/2020AY 2017-18
PALLAVI ENTERPRISES,VIJAYAWADA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 143/VIZ/2020[2015-16]Status: Disposed23/11/2020AY 2015-16
GIRIJA MODERN RICE MILL,VIJAYAWADA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX, VIJAYAWADA
ITA 142/VIZ/2020[2015-16]Status: Disposed23/11/2020AY 2015-16
KHAN MOHAMMAD DIAMONDS & JEWELLERS PRIVATE LIMITED,GUNTUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), VISAKHAPATNAM
ITA 141/VIZ/2020[2017-18]Status: Disposed23/11/2020AY 2017-18
DECCAN JEWELLERS PRIVATE LIMITED,VIJAYAWADA vs THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), VISAKHAPATNAM
ITA 140/VIZ/2020[10000]Status: Disposed23/11/2020
DECCAN TOBACCO COMPANY,GUNTUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX(CENTRAL), VISKHAPATNAM
ITA 139/VIZ/2020[2017-18]Status: Disposed23/11/2020AY 2017-18
DTE EXPORTS PRIVATE LIMITED,GUNTUR vs THE PRINCIPAL COMMISSIONER OF INCOME TAX (CENTRAL), VISAKHAPATNAM
ITA 138/VIZ/2020[2017-18]Status: Disposed23/11/2020AY 2017-18
THE INCOME TAX OFFICER, WARD-1(4), VISAKHAPATNAM vs RAVI VENKATESWARLU, VISAKHAPATNAM
ITA 136/VIZ/2020[2011-12]Status: Disposed23/11/2020AY 2011-12
