← All Benches
ITAT Visakhapatnam Bench
4,022 judgments
ANITHA JAIN,GUNTUR vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 203/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
RAJENDRA KUMAR JAIN (HUF),GUNTUR vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 202/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
SAKUNTALA JAIN,GUNTUR vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 201/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
NAYANA JAIN,GUNTUR vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 200/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
MANJU DEVI,GUNTUR vs INCOME TAX OFFICER, WARD-2(1), GUNTUR
ITA 199/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
AASHIQ JAIN,GUNTUR vs INCOME TAX OFFICER, WARD-1(2), GUNTUR
ITA 198/VIZ/2018[2014-2015]Status: Disposed22/12/2020AY 2014-2015
NALLAPU KIRAN KUMAR,VIJAYAWADA vs THE ADDITIONAL COMMISSIONER OF INCOME TAX, RANGE-1, VIJAYAWADA
ITA 348/VIZ/2019[2010-11]Status: Disposed21/12/2020AY 2010-11
M/S. TUMMIDI BROTHERS JEWELLERS,RAJAMAHENDRAVARAM vs THE INCOME TAX OFFICER, WARD-3, RAJAMAHENDRAVARAM
ITA 660/VIZ/2019[2009-2010]Status: Disposed7/12/2020AY 2009-2010
V. NAGESWARA RAO,ELURU vs THE INCOME TAX OFFICER, WARD-2, ELURU
ITA 318/VIZ/2019[2015-16]Status: Disposed7/12/2020AY 2015-16
K.V.M.SOMA RAJU,RAJAHMUNDRY vs THE INCOME TAX OFFICER(INTERNATIONAL TAXATION), KAKINADA
ITA 44/VIZ/2020[2013-14]Status: Disposed27/11/2020AY 2013-14
THE INCOME TAX OFFICER, WARD-3(2), VIJAYAWADA vs FUSION VOICE SOLUTIONS(INDIA)PRIVATE LIMITED, VIJAYAWADA
ITA 186/VIZ/2020[2014-15]Status: Disposed27/11/2020AY 2014-15
JEEVA MARGAMU,VIJAYAWADA vs THE INCOME TAX OFFICER(EXEMPTIONS), RAJAHMUNDRY
ITA 122/VIZ/2020[2012-13]Status: Disposed27/11/2020AY 2012-13
MAHABOOB BASHA MOHAMMAD,KAKINADA vs THE INCOME TAX OFFICER, WARD-1, KAKINADA
ITA 652/VIZ/2019[2014-2015]Status: Disposed27/11/2020AY 2014-2015
KASINATHAN RAVISHANKAR,SECUNDARABAD vs THE INCOME TAX OFFICER, WARD-1(1), VIJAYAWADA
ITA 193/VIZ/2020[2017-18]Status: Disposed26/11/2020AY 2017-18
THE WEST GODAVARI DISTRICT COOPERATIVE MARKETING SOCIETY LIMITED,ELURU vs THE INCOME TAX OFFICER, WARD-2, ELURU
ITA 185/VIZ/2020[20103-14]Status: Disposed26/11/2020
SRI VENKATESWARA ENTERPRISES,RAJANAGARAM vs THE INCOME TAX OFFICER, WARD-2(3), RAJAHMUNDRY
ITA 170/VIZ/2020[2012-13]Status: Disposed26/11/2020AY 2012-13
THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, VISAKHAPATNAM vs SRI VIJAYA VISAKHA MILK PRODUCERS COMPANY LIMITED, VISAKHAPATNAM
ITA 154/VIZ/2020[2017-18]Status: Disposed26/11/2020AY 2017-18
NEELI VENKATESWARA RAO,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-5(1), VISAKHAPATNAM
ITA 112/VIZ/2020[2014-15]Status: Disposed26/11/2020AY 2014-15
NEELISATYA BANGARA RAJU,VISAKHAPATNAM vs THE INCOME TAX OFFICER, WARD-5(1), VISAKHAPATNAM
ITA 111/VIZ/2020[2014-15]Status: Disposed26/11/2020AY 2014-15
KAKILETI SATYANARAYANA,MANDAPETA vs THE INCOME TAX OFFICER, WARD-1, AMALAPURAM
ITA 673/VIZ/2019[2004-2005]Status: Disposed26/11/2020AY 2004-2005
