MANIKANTA EDUCATIONAL SOCIETY,MUMMIDIVARAM vs. THE INCOME TAX OFFICER (EXEMPTIONS), RAJAHMUNDRY

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ITA 658/VIZ/2019Status: DisposedITAT Visakhapatnam15 June 2020AY 2013-20142 pages
AI SummaryDismissed

What did the Tribunal hold?

The Tribunal allowed the assessee's applications for withdrawal of the appeals. The appeals were accordingly dismissed as withdrawn.

What were the facts?

The assessee filed appeals against the orders of the Commissioner of Income Tax (Appeals) for Assessment Years 2013-14 and 2014-15. The assessee subsequently filed applications seeking withdrawal of these appeals.

What were the issues?

The primary issue was whether the assessee's appeals could be withdrawn. The Tribunal considered the assessee's request and the Revenue's no objection.

AI-generated summary — verify with the full judgment below

Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM

Before: SHRI V. DURGA RAO, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE

For Appellant: Shri C.Subrahmanyam, FCA
For Respondent: Shri T.S.N. Murthy, CIT-DR
Hearing: 17/06/2020

Date of hearing : 17/06/2020. Date of pronouncement : 17/06/2020. O R D E R PER BENCH:

These appeals are heard through video conference with the consent of both the parties. These appeals by the assessees are directed against the separate orders of Commissioner of Income Tax (Appeals), Rajamahendravaram, each dated 31/10/2019 for the Assessment Years 2013-14 & 2014-15.

2.

By filing applications dated 08/06/2020, ld.AR seeks withdrawal of the appeals. Ld.DR has no objection for withdrawal of the same. In view of the applications filed and submissions made by the ld.AR, the appeals filed by the assessee are dismissed as withdrawn.

3.

In the result, appeals filed by the assessee are dismissed as withdrawn. Order Pronounced in open Court on this 17th day of June, 2020.

Sd/- sd/- (D.S. SUNDER SINGH) (V. DURGA RAO) Accountant Member Judicial Member Dated: 17th June, 2020. vr/- Copy to:

1. 1. The Assessee - Manikanta Educational Society, 2-9, Nadimilanka, Mummidivaram, East Godavari District (A.P.) 2. The Revenue – ITO (E), Rajahmundry.

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