Search ITAT High Courts Supreme Court Landmark Cases Sections Phrases Insights AI Research History

Loading judgment…

BharatTax.net

Free search engine for ITAT (Income Tax Appellate Tribunal) judgments across all 28 benches in India.

Quick Links

Search Judgments
Browse by Bench
Recent Judgments

About

BharatTax provides free access to Income Tax Appellate Tribunal orders for legal research and reference.

© 2026 BharatTax.net. All rights reserved.

DCIT vs Madana Nagi Reddy, Guntur | ITAT Visakhapatnam 2019 | BharatTax

Home/THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs. MADANA NAGI REDDY , GUNTUR

THE DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE-2, GUNTUR vs. MADANA NAGI REDDY , GUNTUR

ITA 442/VIZ/2019Status: DisposedITAT Visakhapatnam23 August 2019AY 2016-17

Judgment text not available

The text for this order has not been extracted yet.

Download PDF Instead