SRI NALAM VARI CHOULTRY,RAJAHMUNDRY vs. INCOME TAX OFFICER, WARD-2, RAJAHMUNDRY
What did the Tribunal hold?
The tribunal considered the assessee's request for withdrawal of the appeal. As the Departmental Representative raised no objection, the tribunal allowed the withdrawal.
What were the facts?
The assessee filed an appeal against the order of the CIT(A) for the Assessment Year 2011-12. The assessee subsequently filed an application seeking withdrawal of the appeal.
What were the issues?
The primary issue was whether the assessee's request to withdraw the appeal should be granted.
AI-generated summary — verify with the full judgment below
Income Tax Appellate Tribunal, VISAKHAPATNAM BENCH, VISAKHAPATNAM
Before: SHRI V. DURGA RAO, HON’BLE & SHRI D.S. SUNDER SINGH, HON’BLE
IN THE INCOME TAX APPELLATE TRIBUNAL VISAKHAPATNAM BENCH, VISAKHAPATNAM BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER & SHRI D.S. SUNDER SINGH, HON’BLE ACCOUNTANT MEMBER ITA No. 36/VIZ/2019 (Asst. Year : 2011-12) Sri Nalamvari Choultry, vs. ITO, Ward-2, D.No. 7-30-1, Rajahmundry. T. Nagar, Main Road, Rajamahendravaram. PAN No. AADTS 0913 M (Appellant) (Respondent)
Assessee by : None. Department By : Smt. Suman Malik – Sr. DR Date of hearing : 21/03/2019. Date of pronouncement : 22/03/2019. O R D E R PER V. DURGA RAO, JUDICIAL MEMBER
This is an appeal filed by the assessee against the order of ld.CIT (A), Rajamahendravaram, dated 18/10/2018 for the A.Y. 2011-12. 2. By filing application, assessee seeks withdrawal of the appeal. To this, ld. Departmental Representative has not raised any objection. In view of the request made by the assessee, this appeal is dismissed as withdrawn.
2 ITA No.36/VIZ/2019 (Sri Nalamvari Choultry) 3. In the result, appeal of the assessee is dismissed as withdrawn. Order Pronounced in open Court on this 22nd day of March, 2019.
Sd/- sd/- (D.S. SUNDER SINGH) (V. DURGA RAO) Accountant Member Judicial Member Dated : 22nd March, 2019. vr/- Copy to: 1. The Assessee-Sri Nalamvari Choultry, D.No. 7-30-1, T. Nagar, Main Road, Rajamahendravaram. 2. The Revenue – ITO, Ward-2, Rajahmundry. 3. The Pr.CIT, Hyderabad 4. The CIT(A), Rajamahendravaram. 5. The D.R., Visakhapatnam. 6. Guard file. By order
(VUKKEM RAMBABU) Sr.PS, ITAT, Vizag.
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