ITAT Surat Bench
5,224 judgments
MANJULABEN ARVINDBHAI RUPARELIYA,SURAT vs ITO, WARD-3(1)(5), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
POOJA JIGARBHAI PATEL,SURAT vs ITO, WARD 1(3)(8), SURAT
Shri Sanjay Garg (Judicial Member), Shri Vijayananda Pruseth (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, VAPI vs ASHOKKUMAR RAMESHCHANDRA SHUKLA, VAPI
SHANTABEN LAXMANBHAI PANSURIYA L/H. LAXMANBHAI ODHAVJIBHAI PANSURIYA,SURAT vs INCOME TAX OFFICER, WARD 3(2), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
NITA NIMESHBHAI PATEL,SURAT vs INCOME TAX OFFICER, WARD-1(3)(8), SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
BIO INDIA INTERVENTIONAL TECHNOLOGIES PRIVATE LIMITED,NEAR CHARAK PHARMA vs ITO, WARD-1, VAPI, CHALA VAPI
VARJU INVESTMENTS PRIVATE LIMITED,SURAT vs THE DEPUTY COMMISSIONER OF INCOMETAX CIRCLE -2(1) (1), CURRENT JURIS-DCIT CIRCLE2(1) (1) SURAT, SURAT
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
BHAGYASHRI CREATION PVT LTD,SURAT vs PCIT-1, SURAT
BHARATBHAI MAGANBHAI MAISURIYA,SURAT vs ITO, WARD- 2(3)(1), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
SILVER PALACE CO OPERATIVE HOUSING SERVICE SOCIETY LIMITED,SURAT vs ITO WARD 2(3)(4), SURAT, SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
BHARUCH JILLA PENSIONERS MANDAL,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
MOHANLAL CHHAGANLAL KABRAWALA,BHARUCH vs CIT(EXEMPTION), AHMEDABAD
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
MEGHNA ASHISH VASHI,NA vs ARIVS.ITO, WARD 3, NAVSARI, NAVSARI
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
SHREE RAM CHEMICALS,BHARUCH vs ITO, WARD 2(1), BHARUCH
Shri Sanjay Garg (Judicial Member), Shri Bijayananda Pruseth (Accountant Member)
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, ADAJAN vs DIAM INTERNATIONAL, MAHIDHARPURA
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
INCOME TAX OFFICER, WARD-2(3)(6), SURAT, ADAJAN vs DIAM INTERNATIONAL, MAHIDHARPURA
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
M/S DIAM INTERNATIONAL,SURAT vs INCOME TAX OFFICER, WARD -2(3)(7), SURAT
SHRI SANJAY GARG (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
PARMARTH TRUST,SURAT vs COMMISSIONER OF INCOME TAX (EXEMPTION), AHMEDABAD
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
MOHANBHAI KHIMABHAI PARADAVA,SURAT vs PCIT-1, SURAT
SHRI SIDDHARTHA NAUTIYAL (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
VALLABHBHAI JADAVBHAI KALSARIYA,SURAT vs ITO, WARD 3(3)(5), SURAT
SHRI PAWAN SINGH (Judicial Member), SHRI BIJAYANANDA PRUSETH (Accountant Member)
